High Courts20 Jan 1931Dismissed
Secy. of State Vs F. Harnarain Chand Bilangaj
Allahabad High Court · AIR 1931 All 337
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,446 of 5,024
High Courts19 Jan 1931Dismissed
Kundan Lal Vs Bishambhar Nath
Allahabad High Court · 131 Ind. Cas. 252
Provincial Insolvency Act, 1920 — Section 78(2)Provincial Insolvency Act, 1920 — Section 78(2)Provincial Insolvency Act, 1920 — Section 78(2)
High Courts19 Jan 1931Allowed
Radha Krishna Vs Ram Narain and Others
Allahabad High Court · (1931) 01 AHC CK 0014
High Courts16 Jan 1931Allowed
Gaya Kurmi and Others Vs Ram Sahai Singh and Others
Allahabad High Court · AIR 1931 All 405(1)
High Courts16 Jan 1931Dismissed
B. Brij Gopal Vs Mt. Dhapi Bai
Allahabad High Court · AIR 1931 All 333(1) : 137 Ind. Cas. 343
High Courts16 Jan 1931Allowed
Mt. Abhilakhi Vs Sada Nand and Others
Allahabad High Court · (1931) 01 AHC CK 0024
High Courts16 Jan 1931Dismissed
Ghasi Ram and Another Vs Ram Dial and Others
Allahabad High Court · AIR 1931 All 657
High Courts15 Jan 1931Dismissed
Khushnud Husain Vs Janki Prasad and Another
Allahabad High Court · (1931) 01 AHC CK 0030
High Courts15 Jan 1931
Kesho Prasad Singh Bahadur of Dumraon Vs Bhau Nath Singh and Others
Allahabad High Court · AIR 1931 All 413
High Courts15 Jan 1931
Hon''ble Maharaja Kesho Prasad Singh Bahadur of Dumraon Vs Bahu Nath Singh and Others
Allahabad High Court · 131 Ind. Cas. 869
Agra Tenancy Act, 1926 — Section 58Agra Tenancy Act, 1926 — Section 58Agra Tenancy Act, 1926 — Section 58
High Courts13 Jan 1931Dismissed
Chaube Madho Rao Vs Chaube Gur Narain
Allahabad High Court · AIR 1931 All 306 : (1931) ILR (All) 529
High Courts13 Jan 1931Dismissed
Amjad Ali and Another Vs Azizuddin and Others
Allahabad High Court · AIR 1931 All 551
High Courts12 Jan 1931Dismissed
Jairaj Singh and Another Vs Mustafai Begum and Others
Allahabad High Court · AIR 1931 All 425
High Courts12 Jan 1931Allowed
Abdul Wahid Vs B. Ram Krishna and Another
Allahabad High Court · AIR 1931 All 303
High Courts12 Jan 1931
Jamna Pandey Vs Sahdeo Pandey and Others
Allahabad High Court · (1931) 01 AHC CK 0008
High Courts10 Jan 1931Disposed Of
Dharam Dass Vs Shankar Ahir
Allahabad High Court · AIR 1931 All 589(1) : (1931) ILR (All) 528
High Courts10 Jan 1931Dismissed
Amjad Ali Khan Vs Saadat Begum and Another
Allahabad High Court · AIR 1931 All 317 : (1931) ILR (All) 524
High Courts10 Jan 1931Disposed Of
Ibrahim Khan and Another Vs Abdul Ahad Khan
Allahabad High Court · AIR 1931 All 405
High Courts10 Jan 1931Dismissed
(Siri) Narain Tewari and Another Vs Brij Narain Rai and Another
Allahabad High Court · AIR 1931 All 326
High Courts10 Jan 1931Disposed Of
Banwari Lal Vs Gopi Nath and Another
Allahabad High Court · AIR 1931 All 411