High Courts25 Feb 1931Dismissed
Raghubir Singh Vs Gokul Singh and Others
Allahabad High Court · (1931) 02 AHC CK 0025
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,444 of 5,024
High Courts25 Feb 1931Dismissed
Pandit Salig Ram Vs Radhay Shiam
Allahabad High Court · (1931) 02 AHC CK 0018
High Courts24 Feb 1931Allowed
Deo Singh and Others Vs Mt. Rani Dulaiya Judeo
Allahabad High Court · AIR 1932 All 63
Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 92
High Courts24 Feb 1931Dismissed
Bankey Lal and Another Vs Chotey Miyan Abdul Shakur
Allahabad High Court · (1931) 02 AHC CK 0012
High Courts24 Feb 1931Allowed
Bishambhar Vs Radha Kishunji
Allahabad High Court · (1931) 02 AHC CK 0008
High Courts24 Feb 1931Allowed
Bishambhar Vs Shri Thakurji Maharaj and Another
Allahabad High Court · (1931) ILR (All) 673
Evidence Act, 1872 — Section 20Civil Procedure Code, 1908 (CPC) — Section 151Contract Act, 1872 — Section 23
High Courts23 Feb 1931Dismissed
Khushal Singh and Others Vs Secy. of State
Allahabad High Court · (1931) 02 AHC CK 0014
High Courts23 Feb 1931Dismissed
Ajaz Ali Vs Mt. Zohra
Allahabad High Court · AIR 1932 All 76
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Feb 1931Dismissed
Ram Khelawan Koeri Vs Bishwanath Prasad and Others
Allahabad High Court · (1931) 02 AHC CK 0022
High Courts18 Feb 1931Disposed Of
Bahadur and Another Vs Narain Singh
Allahabad High Court · (1931) 02 AHC CK 0007
High Courts12 Feb 1931Dismissed
Syed Ibne Hasan Vs Din Dayal and Another
Allahabad High Court · AIR 1931 All 449(1)
High Courts12 Feb 1931Dismissed
Pragilal Kanhaiya Lal Vs Ratan Lal Mathra Prasad
Allahabad High Court · AIR 1931 All 458
High Courts12 Feb 1931
Municipal Board Vs Mt. Ram Sri and Another
Allahabad High Court · AIR 1931 All 670
Uttar Pradesh Municipalities Act, 1916 — Section 180, 318
High Courts11 Feb 1931Dismissed
Mihin Lal Jwala Prasad Vs Marguerite Butter Dairy Farm
Allahabad High Court · AIR 1932 All 38
Contract Act, 1872 — Section 25Provincial Small Cause Courts Act, 1887 — Section 25
High Courts11 Feb 1931Dismissed
Mrs. T.C. Paul Vs Nathaniel Gopal Nath
Allahabad High Court · (1931) 02 AHC CK 0023
High Courts11 Feb 1931Dismissed
Prem Narain and Another Vs Ganga Ram and Others
Allahabad High Court · (1931) 02 AHC CK 0010
High Courts11 Feb 1931
Dwarka Prasad and Others Vs Ulfat Rai and Others
Allahabad High Court · AIR 1931 All 549 : (1931) ILR (All) 631
High Courts04 Feb 1931Allowed
Ganesh and Others Vs Mallu Mal Girdhas Das
Allahabad High Court · AIR 1931 All 375