High Courts11 Mar 1931Allowed
Mahesh Narain Singh and Others Vs Besheshar Lonia and Others
Allahabad High Court · (1931) 03 AHC CK 0031
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,443 of 5,024
High Courts11 Mar 1931Dismissed
Murli Dhar Vs Ram Gopal
Allahabad High Court · AIR 1931 All 667
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Mar 1931Dismissed
Raghu Lal and Others Vs Babu Arjun Singh and Others
Allahabad High Court · AIR 1931 All 766
High Courts11 Mar 1931Disposed Of
Dwarka Das Babu Ram Vs Vaish Flour Mill
Allahabad High Court · AIR 1931 All 594 : 136 Ind. Cas. 283
High Courts11 Mar 1931
L. Parmeshwari Das Vs Municipal Board and Another
Allahabad High Court · AIR 1932 All 58(1)
Uttar Pradesh Municipalities Act, 1916 — Section 14(3)(d)
High Courts09 Mar 1931Dismissed
Tulshi Prasad Vs L. Dip Prakash and Others
Allahabad High Court · AIR 1931 All 631 : (1931) ILR (All) 695
High Courts09 Mar 1931
Rameshwar Dayal and Others Vs Om Prakash and Another
Allahabad High Court · AIR 1932 All 40 : (1931) ILR (All) 698
Agra Tenancy Act, 1926 — Section 227Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts08 Mar 1931Allowed
Ram Ghulam Vs Emperor
Allahabad High Court · AIR 1931 All 434 : (1931) ILR (All) 692
High Courts03 Mar 1931Dismissed
Lakhmi Chand Vs B. Ram Lal Kapoor Vakil
Allahabad High Court · AIR 1931 All 423
High Courts03 Mar 1931Dismissed
K.S. Rashid Ahmad Vs S.F. Rich
Allahabad High Court · (1931) 03 AHC CK 0029
High Courts02 Mar 1931Dismissed
Hukum Kandoo Vs Babu Jaintri Govind Rai and Others
Allahabad High Court · AIR 1931 All 595
High Courts02 Mar 1931Dismissed
Raghunath Prasad and Another Vs Jwala Prasad and Others
Allahabad High Court · (1931) 03 AHC CK 0041
High Courts02 Mar 1931
Pitam Lal and Others Vs Kalla Ram and Others
Allahabad High Court · AIR 1931 All 489 : (1931) ILR (All) 687 : 136 Ind. Cas. 284
High Courts28 Feb 1931Partly Allowed
Naunita Kunwar and Others Vs Mullo and Others
Allahabad High Court · AIR 1931 All 653 : 136 Ind. Cas. 372
High Courts26 Feb 1931Dismissed
In Re: An application by Gulabchand Choteylal and Others
Allahabad High Court · AIR 1931 All 673 : (1931) ILR (All) 684
Income Tax Act, 1961 — Section 66, 66(3)Limitation Act, 1963 — Section 12
High Courts26 Feb 1931Dismissed
Ali Husain and Another Vs Harhanga Lohar
Allahabad High Court · (1931) 02 AHC CK 0017
High Courts26 Feb 1931Dismissed
In Re: Har Krishna Das of Gola Gali
Allahabad High Court · AIR 1931 All 401 : (1931) ILR (All) 679
High Courts26 Feb 1931
Ram Sumeran Das and Others Vs Kodai Das and Others
Allahabad High Court · AIR 1932 All 117