High Courts31 Mar 1931Disposed Of
Pateshwari Parsad Pal Vs Jai Karan and Another
Allahabad High Court · (1931) 03 AHC CK 0006
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,441 of 5,024
High Courts30 Mar 1931Disposed Of
Ali Mohamed Vs Zakir Ali
Allahabad High Court · (1931) 03 AHC CK 0052
High Courts30 Mar 1931Dismissed
Sheobans Rai Vs Shah Madho Lal
Allahabad High Court · AIR 1931 All 662 : (1931) ILR (All) 776 : 136 Ind. Cas. 78
High Courts27 Mar 1931Allowed
Mst. Srimat Jiwan Devi and others Vs Gauri Shanker Prasad and others
Allahabad High Court · (1931) 03 AHC CK 0054
Agra Pre-emption Act, 1922 — Section 14, 15Agra Pre-emption Act, 1922 — Section 14, 15Agra Pre-emption Act, 1922 — Section 14, 15
High Courts25 Mar 1931Allowed
Nabi Mahomed Vs Bhagwat Prasad Shukul and Others
Allahabad High Court · AIR 1932 All 33
Easements Act, 1882 — Section 60
High Courts24 Mar 1931Disposed Of
B. Narain Pal Singh Vs Rudra Bhan Singh and Others
Allahabad High Court · (1931) 03 AHC CK 0034
High Courts24 Mar 1931Dismissed
Dhanpat Pandey and Others Vs Raja Pasput Pratap Singh and Others
Allahabad High Court · AIR 1931 All 587 : (1931) ILR (All) 764
High Courts23 Mar 1931
Shariful Hasan Vs Lachmi Narain
Allahabad High Court · AIR 1932 All 16
Criminal Procedure Code, 1898 (CrPC) — Section 54
High Courts23 Mar 1931Allowed
Jagarnath Singh and Others Vs Damodar Singh and Others
Allahabad High Court · (1931) 03 AHC CK 0007
High Courts20 Mar 1931Dismissed
Kalka Pershad and Another Vs Jangi Singh and Others
Allahabad High Court · AIR 1931 All 664
North Western Provinces Tenancy Act, 1901 — Section 197
High Courts20 Mar 1931
Raghunath Tewari Vs Budhoo Ram Tewari and Others
Allahabad High Court · (1931) 03 AHC CK 0012
High Courts19 Mar 1931Dismissed
Sheo Tahal Ram Vs Binaek Shukul
Allahabad High Court · (1931) 03 AHC CK 0044
High Courts19 Mar 1931Allowed
Haji Abdul Shakur Vs Nandlal and Others
Allahabad High Court · AIR 1931 All 552 : (1931) ILR (All) 742
High Courts19 Mar 1931Dismissed
Balraj Singh Vs Jai Karan Singh and Others
Allahabad High Court · (1931) 03 AHC CK 0030
High Courts19 Mar 1931Allowed
Patey Singh and Another Vs Emperor
Allahabad High Court · AIR 1931 All 609
High Courts19 Mar 1931Dismissed
Bal Krishna and Others Vs Ram Krishna and Others Ram Krishna and Others Vs Bal Krishna and Others
Allahabad High Court · (1931) ILR (All) 300
High Courts19 Mar 1931Dismissed
Zakir Ali Vs Ali Muhammad
Allahabad High Court · (1931) ILR (All) 771
Criminal Procedure Code, 1898 (CrPC) — Section 107, 202, 203, 417Penal Code, 1860 (IPC) — Section 211, 449, 506Criminal Procedure Code, 1898 (CrPC) — Section 107, 202, 203, 417
High Courts18 Mar 1931Dismissed
Jita Mal Vs Madan Lal and Others
Allahabad High Court · AIR 1932 All 4
Provincial Insolvency Act, 1920 — Section 69
High Courts18 Mar 1931Dismissed
Ram Charitter Misir Vs Suraj Teli and Another
Allahabad High Court · AIR 1932 All 108 : (1931) ILR (All) 738 : 136 Ind. Cas. 71
Guardians and Wards Act, 1890 — Section 30
High Courts17 Mar 1931Allowed
Boochi Vs Bohre Nathi Ram and Others
Allahabad High Court · (1931) 03 AHC CK 0050