High Courts13 Apr 1931Allowed
Bankey Lal and Others Vs Durga Prasad and Others
Allahabad High Court · (1931) 04 AHC CK 0031
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,440 of 5,024
High Courts13 Apr 1931
Mangal Sen and Another Vs Prag Das and Another
Allahabad High Court · AIR 1931 All 725
Limitation Act, 1963 — Section 22
High Courts10 Apr 1931Dismissed
Allah Bakhsh Vs Emperor
Allahabad High Court · AIR 1931 All 555 : (1931) ILR (All) 797 : 136 Ind. Cas. 281
High Courts10 Apr 1931Dismissed
Sheotahal Dube Vs Lal Narain Prasad Chand and Another
Allahabad High Court · (1931) 04 AHC CK 0037
High Courts10 Apr 1931Dismissed
Nait Ram Vs Roshan Lal and Others
Allahabad High Court · AIR 1932 All 62 : 136 Ind. Cas. 624
Limitation Act, 1963 — Section 19
High Courts10 Apr 1931Dismissed
B.B. and C.I. Ry. Co. Vs Mitthu
Allahabad High Court · (1931) 04 AHC CK 0017
High Courts10 Apr 1931
Musammat Ketki Kunwar Vs B. Sheo Narain jafa, and Others
Allahabad High Court · 136 Ind. Cas. 378
Criminal Procedure Code, 1898 (CrPC) — Section 195Criminal Procedure Code, 1898 (CrPC) — Section 195Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts09 Apr 1931Disposed Of
Jadunath Singh Vs Hanuman Singh and Others
Allahabad High Court · AIR 1931 All 668 : (1931) ILR (All) 794
High Courts09 Apr 1931Allowed
Basdeo Rai and Others Vs Jaimangal Rai and Others
Allahabad High Court · AIR 1932 All 53 : 136 Ind. Cas. 69
High Courts09 Apr 1931Allowed
Janki Prasad and Others Vs Karamat Husain and Others
Allahabad High Court · (1931) 04 AHC CK 0022
High Courts08 Apr 1931Disposed Of
Ram Saran Das Vs Yudhishtar Prasad and Others
Allahabad High Court · AIR 1931 All 389 : (1931) ILR (All) 786
High Courts08 Apr 1931Disposed Of
Ram Harakh Vs Jagar Nath and Others
Allahabad High Court · AIR 1932 All 5 : (1931) ILR (All) 815
Criminal Procedure Code, 1898 (CrPC) — Section 552Guardians and Wards Act, 1890 — Section 48
High Courts02 Apr 1931Allowed
Raja Ram Vs Gopi Nath and Others
Allahabad High Court · AIR 1931 All 721
High Courts02 Apr 1931
Secy. of State Vs Firm Fazaluddin Badruddin
Allahabad High Court · (1931) 04 AHC CK 0004
High Courts01 Apr 1931Dismissed
Trailokyanath Das and Others Vs Emperor
Allahabad High Court · 137 Ind. Cas. 163
Criminal Procedure Code, 1898 (CrPC) — Section 144Evidence Act, 1872 — Section 43Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts01 Apr 1931
Poran Lal and Others Vs Rup Chand and Others
Allahabad High Court · (1931) 04 AHC CK 0008
High Courts31 Mar 1931
Parsotam Ram and Another Vs Mangal Ram
Allahabad High Court · (1931) 03 AHC CK 0008