High Courts15 May 1931Allowed
L. Mahesh Prasad Vs Jagannath Choube and Others
Allahabad High Court · (1931) 05 AHC CK 0027
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,438 of 5,024
High Courts15 May 1931
(Khan) Ali Khan Vs Masihuzzaman Khan
Allahabad High Court · AIR 1932 All 152
Agra Tenancy Act, 1926 — Section 265
High Courts14 May 1931Allowed
(Kaviraj) Baroda Kant Sen Vs Court of Wards in charge of Baraon Estate
Allahabad High Court · AIR 1931 All 752
Contract Act, 1872 — Section 37Court of Wards Act — Section 54Limitation Act, 1963 — Section 15(2)
High Courts13 May 1931Dismissed
Ram Lochan Naik and Others Vs (Sri Thakurji) Asthapat Thakurdwara
Allahabad High Court · AIR 1932 All 163 : 136 Ind. Cas. 157
Agra Tenancy Act, 1926 — Section 4
High Courts13 May 1931Dismissed
B. Basdeo Narain Singh and Another Vs Birju Singh and Others
Allahabad High Court · AIR 1932 All 226 : (1931) ILR (All) 1004 : 137 Ind. Cas. 149
High Courts13 May 1931Dismissed
Bishunath Rai Vs Sarju Rai and Others
Allahabad High Court · AIR 1931 All 745 : (1931) ILR (All) 1000
High Courts11 May 1931Dismissed
(Mahanth) Sahdevachari Vs District Judge
Allahabad High Court · AIR 1933 All 151
High Courts11 May 1931
Sarju Prasad and Others Vs Mahadeo Prasad and Another
Allahabad High Court · AIR 1932 All 573
High Courts08 May 1931Dismissed
Jones, A.E. Vs Ram Charan and Another
Allahabad High Court · AIR 1931 All 700
High Courts07 May 1931Dismissed
Hazari Tewari Vs Mt. Maktula Chaubain and Another
Allahabad High Court · (1931) 05 AHC CK 0020
High Courts07 May 1931Allowed
Abdul Wahid Vs Tribhawan Das and Others
Allahabad High Court · AIR 1931 All 756 : (1931) ILR (All) 959
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts07 May 1931
Ramji Bodh Shukul and Another Vs Mt. Mantorna
Allahabad High Court · AIR 1932 All 82
High Courts06 May 1931Allowed
B. Ram Karan, Singh (dead) and Others Vs Nakchhad Ahir and Others
Allahabad High Court · (1931) 05 AHC CK 0023
High Courts06 May 1931Dismissed
Satya Nidhan Banerji Vs Md. Hazabbur Ali Khan
Allahabad High Court · (1931) 05 AHC CK 0022
High Courts06 May 1931Allowed
In Re: The U.P. Oil Mills, Co. Ltd. in liquidation
Allahabad High Court · AIR 1931 All 701
Companies Act, 1956 — Section 160, 184
High Courts05 May 1931Allowed
Bohra Raghubar Dayal Vs Emperor
Allahabad High Court · (1931) 05 AHC CK 0026
High Courts05 May 1931Disposed Of
Khushi Ram Vs Mt. Manta and Others
Allahabad High Court · AIR 1931 All 758
Agra Tenancy Act, 1926 — Section 99
High Courts28 Apr 1931
Bhola Nath Vs Chunni Lal and Another
Allahabad High Court · AIR 1932 All 41
Agra Tenancy Act, 1926 — Section 23(1)Provincial Insolvency Act, 1920 — Section 4
High Courts27 Apr 1931Allowed
David, E.V. Vs The Judge, Small Cause Court
Allahabad High Court · (1931) 04 AHC CK 0036