High Courts17 Dec 1930Partly Allowed
Lachhmi Narain Vs Beni Ram
Allahabad High Court · AIR 1931 All 327 : (1931) ILR (All) 479
Contract Act, 1872 — Section 241Contract Act, 1872 — Section 241Contract Act, 1872 — Section 241
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,448 of 5,024
High Courts16 Dec 1930Allowed
Mohan Lal Vs B. Madhava Prasad and Others
Allahabad High Court · (1931) ILR (All) 476 : 131 Ind. Cas. 35
Provincial Insolvency Act, 1920 — Section 25(2)
High Courts16 Dec 1930Dismissed
Shair Ali Vs Jagmohan Ram and Another
Allahabad High Court · (1930) 12 AHC CK 0036
High Courts16 Dec 1930Allowed
Mohan Lal Vs Madhava Prasad and Others
Allahabad High Court · AIR 1931 All 331
Provincial Insolvency Act, 1920 — Section 35Provincial Insolvency Act, 1920 — Section 35Provincial Insolvency Act, 1920 — Section 35
High Courts16 Dec 1930
Alopi and Others Vs Gajadhar Prasad and Another
Allahabad High Court · AIR 1931 All 323
Easements Act, 1882 — Section 60Easements Act, 1882 — Section 60Easements Act, 1882 — Section 60
High Courts13 Dec 1930
Raj Kumar and Others Vs S. Mohan Lal
Allahabad High Court · (1930) 12 AHC CK 0001
High Courts12 Dec 1930Allowed
Babu Jai Narain and Others Vs Rashak Behari Lal and Another
Allahabad High Court · (1930) 12 AHC CK 0050
High Courts12 Dec 1930Allowed
Jai Narain and Others Vs Rashik Behari Lal and Another
Allahabad High Court · (1930) 12 AHC CK 0045
High Courts11 Dec 1930
Haibat Shah Vs Bohra Tarachand and Others
Allahabad High Court · AIR 1931 All 235
High Courts10 Dec 1930Dismissed
L. Shiam Lal Vs Nand Ram
Allahabad High Court · (1930) 12 AHC CK 0047
High Courts10 Dec 1930Allowed
Rupai Rai and Others Vs Murat Tewari
Allahabad High Court · (1930) 12 AHC CK 0037
High Courts10 Dec 1930
Babu Makund Lal Vs Bhola Rai and Others
Allahabad High Court · AIR 1931 All 419
Limitation Act, 1963 — Article 111Limitation Act, 1963 — Article 111Limitation Act, 1963 — Article 111
High Courts10 Dec 1930
Rai Bahadur Babu Makund Lal Vs Bhola Rai and Others
Allahabad High Court · 131 Ind. Cas. 686
Limitation Act, 1963 — Article 111
High Courts09 Dec 1930Dismissed
Chaudhri Rajdhar Vs Mohan and Others
Allahabad High Court · 131 Ind. Cas. 593
Contract Act, 1872 — Section 62
High Courts09 Dec 1930Dismissed
(Chaudhary) Rajdhar Vs Mohan and Others
Allahabad High Court · AIR 1931 All 325
Contract Act, 1872 — Section 62Contract Act, 1872 — Section 62Contract Act, 1872 — Section 62
High Courts09 Dec 1930Dismissed
Khan Chand and Another Vs Ghasita and Another
Allahabad High Court · (1930) 12 AHC CK 0032
High Courts09 Dec 1930Dismissed
Abdul Qadir Vs Narendra Mohan Ghose Chowdhry and Another
Allahabad High Court · AIR 1931 All 210
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts09 Dec 1930Disposed Of
B. Madan Mohan Singh Vs B. Ram Sunder Singh
Allahabad High Court · AIR 1930 All 326 : (1930) ILR (All) 553