High Courts28 Nov 1930
Nanhe and Another Vs Emperor
Allahabad High Court · AIR 1931 All 367
Penal Code, 1860 (IPC) — Section 395Penal Code, 1860 (IPC) — Section 395Penal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,450 of 5,024
High Courts28 Nov 1930
Raja Ram and Others Vs Chhotay Lal and Another
Allahabad High Court · AIR 1931 All 332
Civil Procedure Code, 1908 (CPC) — Section 92Civil Procedure Code, 1908 (CPC) — Section 92Civil Procedure Code, 1908 (CPC) — Section 92
High Courts28 Nov 1930
Chandharan Krishna Kumari Vs Chaudhri Naubehar Singh
Allahabad High Court · AIR 1931 All 242(1)
Succession Act, 1925 — Section 384
High Courts27 Nov 1930
Panchu Lonia Vs Ram Newaz and Others
Allahabad High Court · AIR 1932 All 244
Agra Tenancy Act, 1926 — Section 99
High Courts26 Nov 1930Dismissed
Mt. Saidunnisa Vs Mt. Ruqya and Others
Allahabad High Court · (1930) 11 AHC CK 0037
High Courts25 Nov 1930Dismissed
Mukat Lal and Others Vs Gulab Singh-Pran Mal
Allahabad High Court · AIR 1931 All 229
Limitation Act, 1963 — Article 120
High Courts25 Nov 1930
Ram Sakal Singh and Another Vs Emperor
Allahabad High Court · AIR 1931 All 142 : 129 Ind. Cas. 715
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts24 Nov 1930Disposed Of
Emperor Vs Sat Narain
Allahabad High Court · AIR 1931 All 265 : (1931) ILR (All) 437
Penal Code, 1860 (IPC) — Section 380
High Courts21 Nov 1930Dismissed
Chandi Prasad Misir Vs Balaji Misir and Others
Allahabad High Court · AIR 1931 All 136 : (1931) ILR (All) 427 : 129 Ind. Cas. 560
High Courts21 Nov 1930
Balmakund and Another Vs Seth Piyare Lal and Another
Allahabad High Court · (1930) 11 AHC CK 0011
High Courts20 Nov 1930Dismissed
In Re: The Estate of Indrani
Allahabad High Court · AIR 1931 All 212
Succession Act, 1925 — Section 307
High Courts20 Nov 1930Disposed Off
B. Bandhu Singh Vs K.T. Bank Ltd.
Allahabad High Court · (1930) 11 AHC CK 0028
High Courts20 Nov 1930Dismissed
Saryooparin Pathshala Samiti Vs District Judge Allahabad
Allahabad High Court · (1931) ILR (All) 422
Civil Procedure Code, 1908 (CPC) — Section 92Succession Act, 1925 — Section 307
High Courts20 Nov 1930
Hikmatullah Khan Vs Mt. Sakina Begum and Others
Allahabad High Court · (1930) 11 AHC CK 0018
High Courts20 Nov 1930
Mt. Ram Sri Vs Thakur Narain Singh
Allahabad High Court · AIR 1931 All 368 : 129 Ind. Cas. 374
High Courts20 Nov 1930Dismissed
Hikmat Ullah Khan Vs Musammat Sakina Begam and Others
Allahabad High Court · (1930) 11 AHC CK 0005
High Courts19 Nov 1930Allowed
Kaisar Beg and Muhammad Hashim Ali Khan Vs Sheo Shankae Das and Others
Allahabad High Court · (1930) 11 AHC CK 0039
High Courts19 Nov 1930Allowed
Kannu Lal Vs Bhagwan Das and Another
Allahabad High Court · (1930) 11 AHC CK 0024
High Courts19 Nov 1930
Mirza Qaiser Beg Vs B. Sheo Shanker Das and Others
Allahabad High Court · (1930) 11 AHC CK 0014