High Courts13 Nov 1931Dismissed
Parbhoo Dayal Vs Dwarka Prasad and Another
Allahabad High Court · AIR 1932 All 334 : (1932) ILR (All) 371
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,432 of 5,024
High Courts13 Nov 1931
E.I. Ry. Co. and Another Vs Narain Das Ganga Saran
Allahabad High Court · (1931) 11 AHC CK 0009
High Courts13 Nov 1931
Mannu Lal and Another Vs Lachhaman Das and Another
Allahabad High Court · AIR 1932 All 476
Succession Act, 1925 — Section 172
High Courts07 Nov 1931
Gobind Ram Vs Jugal Kishore and Others
Allahabad High Court · AIR 1932 All 245 : 136 Ind. Cas. 76
Agra Tenancy Act, 1926 — Section 165
High Courts06 Nov 1931
Abdul Rab Vs Akbar Husain and Another
Allahabad High Court · (1931) 11 AHC CK 0011
High Courts05 Nov 1931Allowed
Lalman Vs Ch. Bishambhar Nath
Allahabad High Court · (1931) 11 AHC CK 0016
High Courts05 Nov 1931
Dhup Nath Upadhya and Others Vs Ram Charitra Upadhya and Others
Allahabad High Court · AIR 1932 All 662 : (1932) ILR (All) 366
High Courts03 Nov 1931Dismissed
Mt. Nanhi Vs Mt. Ketki
Allahabad High Court · AIR 1932 All 224 : 136 Ind. Cas. 73
Transfer of Property Act, 1882 — Section 55(2)
High Courts02 Nov 1931Allowed
Shambhu and Another Vs Emperor
Allahabad High Court · (1931) 11 AHC CK 0022
High Courts02 Nov 1931Dismissed
Kanhaiya Lal Vs Mt. Mahdei and Others
Allahabad High Court · AIR 1932 All 177
Guardians and Wards Act, 1890 — Section 45
High Courts28 Oct 1931Disposed Of
Kundan Lal and Another Vs B. Duli Chand and Others
Allahabad High Court · (1931) 10 AHC CK 0007
High Courts28 Oct 1931Disposed Of
Manni Lal Vs Emperor
Allahabad High Court · AIR 1932 All 324 : 140 Ind. Cas. 78
Penal Code, 1860 (IPC) — Section 406
High Courts27 Oct 1931Dismissed
Emperor Vs Hulasi
Allahabad High Court · AIR 1933 All 286
Penal Code, 1860 (IPC) — Section 396
High Courts27 Oct 1931Disposed Of
Chander Sarup and Another Vs Murari Lal and Another
Allahabad High Court · AIR 1933 All 137 : 145 Ind. Cas. 732
High Courts23 Oct 1931Disposed Of
Janki Das and Another Vs Sheo Prasad and Another
Allahabad High Court · AIR 1932 All 238 : (1932) ILR (All) 344
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Oct 1931
Lala Janki Dass and Another Vs Rai Bahadur Lala Sheo Prasad and Another
Allahabad High Court · 136 Ind. Cas. 75
Civil Procedure Code, 1908 (CPC) — Section 151Civil Procedure Code, 1908 (CPC) — Section 151Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 Oct 1931Dismissed
Chiteshwar Dube and Others Vs Emperor
Allahabad High Court · AIR 1932 All 127
Criminal Procedure Code, 1898 (CrPC) — Section 15, 16Penal Code, 1860 (IPC) — Section 323, 447
High Courts13 Oct 1931Dismissed
Bashiruddin and Another Vs Emperor
Allahabad High Court · AIR 1932 All 327
High Courts13 Oct 1931Dismissed
Bashir-ud-Din and Another Vs Emperor
Allahabad High Court · 139 Ind. Cas. 330
Criminal Procedure Code, 1898 (CrPC) — Section 164Criminal Procedure Code, 1898 (CrPC) — Section 164Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts07 Oct 1931
(Syed) Hamid Hasan and Others Vs Emperor
Allahabad High Court · AIR 1932 All 162 : (1932) ILR (All) 341
Criminal Procedure Code, 1898 (CrPC) — Section 107, 435