High Courts02 Oct 1931Partly Allowed
Pancha Vs Emperor
Allahabad High Court · AIR 1932 All 233
Penal Code, 1860 (IPC) — Section 302, 84
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,433 of 5,024
High Courts30 Sept 1931Dismissed
Sarju and Others Vs Emperor
Allahabad High Court · (1931) 09 AHC CK 0006
High Courts29 Sept 1931
Bhiku Gir and Another Vs Emperor
Allahabad High Court · AIR 1932 All 449
Penal Code, 1860 (IPC) — Section 332
High Courts22 Sept 1931Dismissed
kashinath and Another Vs Emperor
Allahabad High Court · (1931) 09 AHC CK 0009
High Courts21 Sept 1931
Sunder Lal Vs Emperor
Allahabad High Court · AIR 1932 All 26
Criminal Procedure Code, 1898 (CrPC) — Section 181(2), 222(2)
High Courts03 Sept 1931Allowed
Hurmat Vs Emperor
Allahabad High Court · AIR 1932 All 109
Uttar Pradesh Municipalities Act, 1916 — Section 307
High Courts03 Sept 1931Dismissed
Emperor Vs Bahadur Singh
Allahabad High Court · AIR 1932 All 58 : (1932) ILR (All) 335 : 136 Ind. Cas. 373
Criminal Procedure Code, 1898 (CrPC) — Section 109, 121
High Courts03 Sept 1931
Emperor Vs Harihar Kalwar
Allahabad High Court · AIR 1932 All 122 : 136 Ind. Cas. 65
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts03 Sept 1931
Emperor Vs Patrakhan
Allahabad High Court · AIR 1932 All 124
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 302
High Courts24 Aug 1931Dismissed
Emperor Vs Mohammad Yakub and Others
Allahabad High Court · 137 Ind. Cas. 73
Criminal Procedure Code, 1898 (CrPC) — Section 196A(2), 337Criminal Procedure Code, 1898 (CrPC) — Section 196A(2), 337Criminal Procedure Code, 1898 (CrPC) — Section 196A(2), 337
High Courts24 Aug 1931Dismissed
Mahomed Yakub and Others Vs Emperor
Allahabad High Court · AIR 1932 All 73
Penal Code, 1860 (IPC) — Section 120B
High Courts23 Aug 1931Dismissed
Ram Jatan and Others Vs Bishunath and Others
Allahabad High Court · AIR 1931 All 582
High Courts17 Aug 1931Dismissed
Sawanta and Another Vs Emperor
Allahabad High Court · (1931) 08 AHC CK 0007
High Courts14 Aug 1931
Durga Prasad Vs Emperor
Allahabad High Court · AIR 1933 All 318
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts13 Aug 1931
Jagannath Vs Emperor
Allahabad High Court · AIR 1932 All 227 : 140 Ind. Cas. 118
Penal Code, 1860 (IPC) — Section 225B, 99
High Courts04 Aug 1931Dismissed
Ram Karan Singh and Another Vs Ram Das Singh and Others
Allahabad High Court · (1931) 08 AHC CK 0009
High Courts03 Aug 1931
Mohammad Aijas Ali Khan and Another Vs Basant Rai and Others
Allahabad High Court · AIR 1932 All 665 : (1932) ILR (All) 297