High Courts27 Jul 1931Allowed
In Re: Rai Bahadur Chhotey Lal
Allahabad High Court · 137 Ind. Cas. 77
Income Tax Act, 1961 — Section 23(4)Income Tax Act, 1961 — Section 23(4)Income Tax Act, 1961 — Section 23(4)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,434 of 5,024
High Courts27 Jul 1931Allowed
National Guarantee and Suretyship Association Vs Prayag Deb Banerji and Others
Allahabad High Court · (1932) ILR (All) 293
Contract Act, 1872 — Section 129, 130Contract Act, 1872 — Section 129, 130Contract Act, 1872 — Section 129, 130
High Courts27 Jul 1931Allowed
In Re: Dr. Abinash Chandra Banerji
Allahabad High Court · AIR 1932 All 262
Contract Act, 1872 — Section 129
High Courts23 Jul 1931
In Re: Official Receiver''s Remuneration
Allahabad High Court · (1931) 07 AHC CK 0013
High Courts22 Jul 1931
Lakshmi Chand Vs L. Behari Lal and Others
Allahabad High Court · (1931) 07 AHC CK 0006
High Courts21 Jul 1931Dismissed
Hafiz Shaikh Fazlur Rahman Vs Haji Abdulla and Others
Allahabad High Court · (1931) 07 AHC CK 0038
High Courts21 Jul 1931
Lakhmi Chand Vs Mt. Anandi
Allahabad High Court · AIR 1933 All 130
Evidence Act, 1872 — Section 50
High Courts21 Jul 1931
(Hafiz Sheikh) Fazlur Rahaman Vs Haji Abdaullah and Others
Allahabad High Court · (1931) 07 AHC CK 0001
High Courts17 Jul 1931Allowed
Mt. Latif Jahan Begam Vs Md. Nabi Khan
Allahabad High Court · AIR 1932 All 174
Contract Act, 1872 — Section 25
High Courts17 Jul 1931Dismissed
Ram Phal Vs Emperor
Allahabad High Court · AIR 1931 All 711 : (1932) ILR (All) 230 : 136 Ind. Cas. 374
Legal Practitioners Act, 1879 — Section 36
High Courts17 Jul 1931
Mt. Chhatarpali and Others Vs Mt. Kalap Dei and Others
Allahabad High Court · (1931) 07 AHC CK 0020
High Courts16 Jul 1931Disposed Of
Secy. of State Vs Firm Girdhari Lal Shambhu Nath
Allahabad High Court · AIR 1932 All 220 : (1932) ILR (All) 226
Succession Act, 1926 — Section 214, 381
High Courts14 Jul 1931
Durga Thathera Vs Narain Thathera and Another
Allahabad High Court · AIR 1931 All 597 : (1932) ILR (All) 220 : 136 Ind. Cas. 275
High Courts13 Jul 1931Dismissed
Lachmi Narain Vs Emperor
Allahabad High Court · AIR 1931 All 621 : (1932) ILR (All) 212 : 136 Ind. Cas. 572
High Courts13 Jul 1931Disposed Of
Mohammad Ishaq Khan and Another Vs Rup Narain Singh and Others
Allahabad High Court · (1931) 07 AHC CK 0022
High Courts13 Jul 1931
Shanti Lal and Another Vs Tara Chand Madan Gopal
Allahabad High Court · AIR 1933 All 158
Contract Act, 1872 — Section 151
High Courts10 Jul 1931Dismissed
Lila Vs Mahange and Others
Allahabad High Court · (1931) 07 AHC CK 0028
High Courts08 Jul 1931Allowed
Nathu Lal Vs Raghubir Singh
Allahabad High Court · (1931) 07 AHC CK 0023
High Courts06 Jul 1931Dismissed
Jangi Singh Vs Gudri Singh and Another
Allahabad High Court · AIR 1932 All 365 : 140 Ind. Cas. 12
Evidence Act, 1872 — Section 108