High Courts07 Dec 1931Dismissed
Ram Khelawan Vs Sheo Nandan and Others
Allahabad High Court · (1931) 12 AHC CK 0024
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,431 of 5,024
High Courts07 Dec 1931Dismissed
Emperor Vs Sikhdar
Allahabad High Court · AIR 1932 All 441 : (1932) ILR (All) 411
High Courts07 Dec 1931
Kallu Mal Vs Ch. Bikramajit Singh
Allahabad High Court · (1931) 12 AHC CK 0013
High Courts07 Dec 1931
Syed Ahmad Vs H.E. Barlow and Others
Allahabad High Court · AIR 1932 All 223
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Dec 1931Allowed
Padarath Tewari Vs Dulhin Tapesha Kueri and Others
Allahabad High Court · AIR 1932 All 524 : 136 Ind. Cas. 367
Civil Procedure Code, 1908 (CPC) — Section 104(h)
High Courts03 Dec 1931
Chockey Lal and Another Vs Pt. Sri Kishen and Another
Allahabad High Court · AIR 1932 All 269
High Courts03 Dec 1931
Lala Chokhey Lal and Another Vs Pandit Sri Kishen and Another
Allahabad High Court · 140 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts02 Dec 1931Allowed
Mohammad Ismail Vs Liyaqat Husain
Allahabad High Court · AIR 1932 All 316 : 140 Ind. Cas. 191
High Courts01 Dec 1931
Ram Narain Sahu Vs Mt. Makhna
Allahabad High Court · AIR 1933 All 14 : (1932) ILR (All) 405
Agra Tenancy Act, 1926 — Section 253
High Courts30 Nov 1931Dismissed
Ambika Prasad Vs Devi Dayal and Others
Allahabad High Court · AIR 1932 All 318 : (1932) ILR (All) 401 : 140 Ind. Cas. 110
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts30 Nov 1931
Municipal Board Vs Mt. Asghari Jan
Allahabad High Court · (1931) 11 AHC CK 0004
High Courts27 Nov 1931
Ram Dihal Lal and Another Vs Lakhpat Lal and Others
Allahabad High Court · AIR 1932 All 270
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts26 Nov 1931
Bhagelu Singh Vs Murti Kuer and Others
Allahabad High Court · AIR 1932 All 326
High Courts26 Nov 1931
Bindeshari Vs B. Banshi Lal
Allahabad High Court · AIR 1932 All 344 : (1932) ILR (All) 399 : 136 Ind. Cas. 280
Civil Procedure Code, 1908 (CPC) — Section 60(a)
High Courts24 Nov 1931Dismissed
Mahadeo Sahai Vs Secy. of State and Others
Allahabad High Court · AIR 1932 All 312 : (1932) ILR (All) 390 : 140 Ind. Cas. 125
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts18 Nov 1931Dismissed
Brij Pal Singh and Another Vs Ram Naresh Singh and Others
Allahabad High Court · AIR 1932 All 325
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts17 Nov 1931Dismissed
Gopi Shanker Vs Mt. Lilawati and Others
Allahabad High Court · (1931) 11 AHC CK 0021
High Courts17 Nov 1931Allowed
Jagmohan Misir Vs Mendhai Dube and Another
Allahabad High Court · AIR 1932 All 164 : (1932) ILR (All) 375
Negotiable Instruments Act, 1881 (NI) — Section 118Provincial Small Cause Courts Act, 1887 — Section 25
High Courts16 Nov 1931
In Re: Ram Dawan Singh, a Mukhtiar of Gorakhpur
Allahabad High Court · AIR 1932 All 232
Penal Code, 1860 (IPC) — Section 506