High Courts07 Jan 1932Dismissed
Basdeo Prasad Vs Mt. Sakina Begum and Others
Allahabad High Court · AIR 1933 All 73 : 140 Ind. Cas. 106
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,429 of 5,024
High Courts07 Jan 1932Dismissed
Chaube Bhan Dat Vs Chube Moti Lal
Allahabad High Court · (1932) 01 AHC CK 0037
High Courts07 Jan 1932Dismissed
Jagdish Narain and Another Vs Hazari Lal
Allahabad High Court · (1932) 01 AHC CK 0015
High Courts06 Jan 1932Disposed Of
Puttoo Lal and Others Vs Munshi Lal and Others
Allahabad High Court · (1932) 01 AHC CK 0031
High Courts06 Jan 1932Dismissed
Mt. Bhagwanti Vs Mt. Dhanwani and Others
Allahabad High Court · AIR 1932 All 319 : 140 Ind. Cas. 68
High Courts06 Jan 1932Disposed Of
(Syed) Afzal Husain Vs Mirza Mohammad Ahsan and Another
Allahabad High Court · (1932) 01 AHC CK 0022
High Courts06 Jan 1932
Nasarullah Vs S. Wajid Ali and Another
Allahabad High Court · (1932) 01 AHC CK 0002
High Courts05 Jan 1932Disposed Of
Mt. Ram Kunwar Vs Amar Nath and Another
Allahabad High Court · AIR 1932 All 361 : (1932) ILR (All) 472
High Courts04 Jan 1932Dismissed
Kripa Ram Vs Kunwar Bahadur
Allahabad High Court · AIR 1932 All 256 : (1932) ILR (All) 467
High Courts02 Jan 1932Allowed
Basant Lal Takhat Singh Vs Commissioner of Income Tax, U.P.
Allahabad High Court · AIR 1932 All 451
High Courts02 Jan 1932Dismissed
Mahommad Salimullah Khan Vs Khalilurrahman Khan
Allahabad High Court · (1932) 01 AHC CK 0011
High Courts02 Jan 1932
BASANT LAL-THAKAT SINGH Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1933) 1 ITR 141
Transfer of Property Act, 1882 — Section 100
High Courts02 Jan 1932
Mohammad Salim Ullah Khan Vs Khan Bahadur Maulvi Khalil-Ur-Rahman Khan
Allahabad High Court · (1932) 01 AHC CK 0001
High Courts23 Dec 1931Allowed
Sheo Pujan Upadhiya and Others Vs Bhagwat Prasad Singh and Others
Allahabad High Court · (1931) 12 AHC CK 0026
High Courts23 Dec 1931
Raghunath Prasad and Another Vs Jwala Prasad and Others
Allahabad High Court · AIR 1932 All 539
Agra Tenancy Act, 1926 — Section 14(5)
High Courts21 Dec 1931Disposed Of
Shantilal Vs Ram Gopal
Allahabad High Court · (1931) 12 AHC CK 0037
High Courts21 Dec 1931Dismissed
Ganeshi Lal Vs Bansi Dhar and Others
Allahabad High Court · AIR 1933 All 84 : 140 Ind. Cas. 181
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts21 Dec 1931
Mohammad Abdul Jamil Vs Manzoor Ahmad and Others
Allahabad High Court · AIR 1932 All 572
Easements Act, 1882 — Section 54
High Courts21 Dec 1931
Shanti Lal Vs Ram Gopal
Allahabad High Court · AIR 1932 All 239
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts21 Dec 1931
Sohan Pal Vs Musatafa Hussain and Others
Allahabad High Court · 140 Ind. Cas. 96