High Courts21 Jan 1932Dismissed
B. Nand Kishore Vs Behari Lal and Others
Allahabad High Court · AIR 1932 All 600 : 140 Ind. Cas. 470
Contract Act, 1872 — Section 253
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,428 of 5,024
High Courts21 Jan 1932Dismissed
Mt. Fatima Begam and Others Vs Bansidhar and Others
Allahabad High Court · (1932) 01 AHC CK 0039
High Courts21 Jan 1932
Harakh Chand Vs Mt. Sajida Begum and Others
Allahabad High Court · AIR 1932 All 436 : (1932) ILR (All) 521
High Courts20 Jan 1932Allowed
Pt. Sidh Nath Tewari Vs Tej Bahadur Singh and Others
Allahabad High Court · (1932) 01 AHC CK 0018
High Courts20 Jan 1932
Pandit Sidh Nath Tewari Vs Tegh Bahadur Singh
Allahabad High Court · 138 Ind. Cas. 106
Civil Procedure Code, 1908 (CPC) — Section 73Civil Procedure Code, 1908 (CPC) — Section 73Civil Procedure Code, 1908 (CPC) — Section 73
High Courts19 Jan 1932Allowed
Sita Ram and Another Vs B. Jado Rai and Others
Allahabad High Court · (1932) 01 AHC CK 0028
High Courts19 Jan 1932Dismissed
Mt. Hankar Kunwari Vs B. Ishwar Dayal Singh
Allahabad High Court · (1932) 01 AHC CK 0017
High Courts19 Jan 1932
Girdhari Lal and Another Vs Firm Bishnu Chand
Allahabad High Court · (1932) 01 AHC CK 0008
High Courts18 Jan 1932Dismissed
M. Amir Hasan Khan Vs H. Mohammad Nazir Hasan and Another
Allahabad High Court · AIR 1932 All 345 : (1932) ILR (All) 499
High Courts15 Jan 1932Allowed
In Re: B. Bhagwati Prasad Rais
Allahabad High Court · (1932) 01 AHC CK 0042
High Courts12 Jan 1932Allowed
Ram Singh and Others Vs Baldeo Prasad and Others
Allahabad High Court · (1932) 01 AHC CK 0046
High Courts12 Jan 1932Dismissed
B. Brij Gopal Vs B. Suraj Karan and Others
Allahabad High Court · AIR 1932 All 560
High Courts12 Jan 1932Dismissed
Kr. Bhagwant Singh Vs Bhao Singh and Another
Allahabad High Court · AIR 1932 All 337 : (1932) ILR (All) 490
High Courts12 Jan 1932Allowed
Munna Lall and Sons Vs Official Receiver
Allahabad High Court · AIR 1932 All 550 : 137 Ind. Cas. 208
High Courts11 Jan 1932Allowed
Paras Ram Chaubey and Another Vs Sheo Dhan Pandey and Others
Allahabad High Court · (1932) 01 AHC CK 0014
High Courts08 Jan 1932Dismissed
Chaudhri Gulab Singh Vs Raghubir Saran and Others
Allahabad High Court · AIR 1932 All 369 : 140 Ind. Cas. 499
High Courts08 Jan 1932
Ram Sahai Vs Debi Din
Allahabad High Court · AIR 1932 All 614 : (1932) ILR (All) 482 : 139 Ind. Cas. 170
Bundelkhand Land Alienation Act, 1903 — Section 16Civil Procedure Code, 1908 (CPC) — Section 2