High Courts18 Dec 1931Allowed
Lachhmi Narain Girdhari Lal Vs Mansa Ram Murlidhar and Another
Allahabad High Court · AIR 1933 All 82
Civil Procedure Code, 1908 (CPC) — Section 64
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,430 of 5,024
High Courts18 Dec 1931
Abdul Wahab Vs Mt. Sughra Begum
Allahabad High Court · AIR 1932 All 248 : (1932) ILR (All) 455 : 136 Ind. Cas. 619
High Courts17 Dec 1931Allowed
Lala Lachhman Das Vs Lakshmi Narain and Others
Allahabad High Court · (1931) 12 AHC CK 0035
High Courts17 Dec 1931Dismissed
Kapoor Chand and Another Vs Jawahar Lal and Others
Allahabad High Court · AIR 1933 All 154
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Dec 1931
Lachman Das Vs Lakshmi Narain and Others
Allahabad High Court · (1931) 12 AHC CK 0010
High Courts17 Dec 1931
Bhagauti Shukul and Others Vs Chandrika Prasad Kueri
Allahabad High Court · (1931) 12 AHC CK 0009
High Courts16 Dec 1931Dismissed
Swami Parmarath Gir Vs Ramsarup Singh alias Trigunanand
Allahabad High Court · (1931) 12 AHC CK 0036
High Courts16 Dec 1931Dismissed
(Swain) Paramarath Gir Vs Ram Sarup Singh
Allahabad High Court · (1931) 12 AHC CK 0033
High Courts16 Dec 1931Dismissed
Ajodhya Chaudhari and Others Vs Ram Dayal Tewari
Allahabad High Court · (1931) 12 AHC CK 0032
High Courts15 Dec 1931Dismissed
Natha Lal and Another Vs Babu Ram and Others
Allahabad High Court · (1931) 12 AHC CK 0029
High Courts15 Dec 1931Allowed
Shiv Dayal Vs Putto Lal and Others
Allahabad High Court · (1931) 12 AHC CK 0020
High Courts15 Dec 1931Allowed
Faqir Chand and Others Vs Aziz Ahmad and Others
Allahabad High Court · (1930) ILR (All) 199
Transfer of Property Act, 1882 — Section 82Transfer of Property Act, 1882 — Section 82Transfer of Property Act, 1882 — Section 82
High Courts14 Dec 1931Disposed Of
Babu Jag Mohan Lal Vs Mt. Gomti
Allahabad High Court · AIR 1933 All 153
Civil Procedure Code, 1908 (CPC) — Section 60(j)
High Courts11 Dec 1931
Behari Pandey Vs Ramanand Pandey and Another
Allahabad High Court · AIR 1933 All 157 : 145 Ind. Cas. 591
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7
High Courts08 Dec 1931Dismissed
Mahadeo Pandey and others Vs Emperor
Allahabad High Court · (1931) 12 AHC CK 0038
High Courts08 Dec 1931Allowed
Raghunandan Chaube Vs Bhuwal Tewari and Others
Allahabad High Court · AIR 1932 All 340 : (1932) ILR (All) 423 : 140 Ind. Cas. 178
Limitation Act, 1963 — Section 14
High Courts08 Dec 1931Dismissed
Niaz Ahmed Vs Phul Kunwar
Allahabad High Court · AIR 1932 All 336 : (1932) ILR (All) 428
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Dec 1931Dismissed
Mahadeo Pandey and Others Vs Emperor
Allahabad High Court · (1931) 12 AHC CK 0027
High Courts08 Dec 1931
Ali Husain and Another Vs Lachmi Narain Mahajan and Others
Allahabad High Court · (1931) 12 AHC CK 0017