COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,421 of 5,024
Narsingh Narain Vs Ram Chandra Pandey and Others
Allahabad High Court · (1932) 06 AHC CK 0034
Krishna Murari Lal Vs Dixit Chaturbhuj
Allahabad High Court · (1932) 06 AHC CK 0032
Mt. Afzali Begam Vs Lala Kanhaya Lal
Allahabad High Court · AIR 1932 All 511 : (1932) ILR (All) 968
Emperor Vs Raja Ram and Another
Allahabad High Court · AIR 1932 All 581
Mt. Salona Bibi and Another Vs Bu Ali Khan and Others
Allahabad High Court · (1932) 06 AHC CK 0017
B. Shahzad Singh Vs Mt. Jiachha Kunwar and Others
Allahabad High Court · (1932) 06 AHC CK 0024
Mt. Saghir Fatma Bibi and Another Vs Brij Rai Singh and Another
Allahabad High Court · (1932) 06 AHC CK 0016
Musammat Saghir Fatima Bibi and Another Vs Brij Raj Singh and Another
Allahabad High Court · (1932) 06 AHC CK 0007
Mt. Kaulpati Kunwar and Another Vs Ram Baran Singh and Others
Allahabad High Court · (1932) 05 AHC CK 0015
Kishan Chand and Another Vs Lachhmi Chand and Others
Allahabad High Court · (1932) 05 AHC CK 0008
Sahu Deputy Shankar Vs Mangal Sen and Another
Allahabad High Court · (1932) 05 AHC CK 0003
In Re: matter of and Advocate of Benares
Allahabad High Court · AIR 1932 All 492 : (1932) ILR (All) 912
Sarabdeo Bharthi Vs Ram Bali and Another
Allahabad High Court · (1932) 05 AHC CK 0022
Badri Prasad Misir Vs Bijai Nand Tewari and Another
Allahabad High Court · (1932) 05 AHC CK 0021
Kali Charan Singh and Another Vs Janak Deo Singh and Others
Allahabad High Court · (1932) 05 AHC CK 0020
Tota Ram and Others Vs Ram Lal and Others
Allahabad High Court · (1932) 05 AHC CK 0014
Bishambhar Nath Vs Achal Singh
Allahabad High Court · AIR 1932 All 651 : (1932) ILR (All) 891 : 140 Ind. Cas. 123
Mangal Misir and Another Vs Ramlagan Misir and Others
Allahabad High Court · (1932) 05 AHC CK 0002
Sharda Prasad Vs Emperor
Allahabad High Court · (1932) 05 AHC CK 0011