High Courts06 May 1932
Bhagwan Sahai and Others Vs Ram Chander and Others
Allahabad High Court · AIR 1932 All 693
Agra Tenancy Act, 1926 — Section 267
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,422 of 5,024
High Courts06 May 1932Dismissed
Yar Mahomed Vs Bansi Singh and Others
Allahabad High Court · (1932) 05 AHC CK 0016
High Courts06 May 1932Dismissed
Hira Singh and Another Vs Chandan Singh and Others
Allahabad High Court · AIR 1932 All 663 : (1932) ILR (All) 877
Agra Tenancy Act, 1926 — Section 267
High Courts05 May 1932Dismissed
In re: Narain-Das Mohan Lal of Benares
Allahabad High Court · AIR 1933 All 231
Income Tax Act, 1961 — Section 52
High Courts05 May 1932Disposed Of
Mt. Kaniz Fatma Vs Yad Husain and Others
Allahabad High Court · (1932) 05 AHC CK 0017
High Courts05 May 1932
NARAIN DAS MOHAN LAL, IN RE.
Allahabad High Court · (1933) 1 ITR 182
Income Tax Act, 1961 — Section 52
High Courts03 May 1932Dismissed
Babu Harnarain Sahi Vs Sadhu Govind Rai
Allahabad High Court · AIR 1932 All 551 : (1932) ILR (All) 874
High Courts02 May 1932Dismissed
Parsottamanand Giri Vs Mayanand Giri
Allahabad High Court · (1932) 05 AHC CK 0013
High Courts29 Apr 1932
S. Rashid Ahmad Vs Mt. Anis Fatima and Others
Allahabad High Court · AIR 1933 All 3
High Courts28 Apr 1932Disposed Of
Yakub Ali Vs Tajammul Husain Khan and Another
Allahabad High Court · AIR 1932 All 653
Agra Tenancy Act, 1926 — Section 226, 227
High Courts28 Apr 1932Dismissed
Secy. of State Vs Kesho Prasad Sheo Prasad Belanganj
Allahabad High Court · (1932) 04 AHC CK 0020
High Courts25 Apr 1932Disposed Of
Murlidhar and Another Vs Jainti Prasad and Others
Allahabad High Court · AIR 1932 All 703
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103Limitation Act, 1908 — Article 3Specific Relief Act, 1877 — Section 9
High Courts22 Apr 1932Allowed
Mohammad Asghar and Others Vs Mt. Abida Begum and Others
Allahabad High Court · AIR 1933 All 177 : (1932) ILR (All) 858
Civil Procedure Code, 1908 (CPC) — Section 109(c), 110
High Courts22 Apr 1932Dismissed
Mt. Sohni Vs Raj Kumar Singh Jain and Others
Allahabad High Court · AIR 1932 All 678 : (1932) ILR (All) 840
Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 5
High Courts22 Apr 1932Disposed Of
JAI DAYAL MADAN GOPAL, IN RE.
Allahabad High Court · (1932) ILR (All) 846 : (1933) 1 ITR 186
Contract Act, 1872 — Section 239
High Courts22 Apr 1932Allowed
Katwaroo Rai and Others Vs Emperor
Allahabad High Court · (1932) 04 AHC CK 0019
High Courts22 Apr 1932Disposed Of
In Re: Jai Dayal Madan Gopal of Benares
Allahabad High Court · (1932) 04 AHC CK 0018
High Courts22 Apr 1932Dismissed
Sukhnandan Singh Vs Mt. Ramdeyi Kunwar and Others
Allahabad High Court · (1932) 04 AHC CK 0014