High Courts22 Apr 1932
Kalu Ram Vs Babu Lal and Others
Allahabad High Court · AIR 1932 All 485 : (1932) ILR (All) 812
Court Fees Act, 1870 — Section 5
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,423 of 5,024
High Courts21 Apr 1932Dismissed
(Kunwar) Abdul Jalil Khan and Another Vs (Kunwar) Mohammad Abdul Salam Khan and Others
Allahabad High Court · (1932) 04 AHC CK 0015
High Courts21 Apr 1932
Mahtab Singh Vs The Collector of Saharanpur
Allahabad High Court · AIR 1932 All 454
High Courts20 Apr 1932Disposed Of
Qasim Husain Reg Vs Bibi Kaniz Sakina
Allahabad High Court · (1932) 04 AHC CK 0023
High Courts19 Apr 1932Allowed
Puran Mal and Another Vs Shiva Lal and Another
Allahabad High Court · AIR 1935 All 234
High Courts19 Apr 1932
Aziz Ullah Khan and Others Vs Court of Wards
Allahabad High Court · AIR 1932 All 587 : (1932) ILR (All) 800
Civil Procedure Code, 1908 (CPC) — Section 152Evidence Act, 1872 — Section 95
High Courts14 Apr 1932Dismissed
District Board of Farrukhabad and Others Vs Ikhlaque Husain
Allahabad High Court · (1932) 04 AHC CK 0031
High Courts14 Apr 1932
L. Ram Charan Lal Vs Mt. Hanifa Khatun and Another
Allahabad High Court · (1932) 04 AHC CK 0004
High Courts13 Apr 1932Dismissed
Md. Said Khan Vs Md. Abdus Sami Khan and Another
Allahabad High Court · AIR 1932 All 664
High Courts13 Apr 1932Allowed
Mt. Shiyam Dei Vs Bankey Lal and Others
Allahabad High Court · (1932) 04 AHC CK 0021
High Courts10 Apr 1932
Jag Narain Pande and Another Vs Mata Badal and Another
Allahabad High Court · (1932) 04 AHC CK 0026
High Courts10 Apr 1932
In Re: Balkishun
Allahabad High Court · (1932) ILR (All) 790
Court Fees Act, 1870 — Section 13, 19, 5Court Fees Act, 1870 — Section 13, 19, 5Court Fees Act, 1870 — Section 13, 19, 5
High Courts08 Apr 1932Disposed Of
Sarju Prasad Sonar Vs Mahadeo Prasad Pandey and Another
Allahabad High Court · (1932) 04 AHC CK 0010
High Courts08 Apr 1932
Majhli Dullaya Vs Munna Lal
Allahabad High Court · AIR 1932 All 571 : 140 Ind. Cas. 292
Bundelkhand Land Alienation Act, 1903 — Section 16
High Courts05 Apr 1932Dismissed
Laraiti Vs Ch. Shiam Sunder Lal and Another
Allahabad High Court · (1932) 04 AHC CK 0022
High Courts04 Apr 1932Dismissed
L. Joti Prasad and Others Vs B. Har Prasad
Allahabad High Court · AIR 1932 All 473
High Courts31 Mar 1932Dismissed
Nawal Kishore Vs Sarju and Another
Allahabad High Court · (1932) 03 AHC CK 0029