COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,425 of 5,024
High Courts04 Mar 1932Dismissed
Tursi Ram Vs Meghraj Basdeo
Allahabad High Court · AIR 1933 All 145
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts04 Mar 1932Allowed
Panchanan Banerji and Another Vs Anant Prasad Pandey and Others
Allahabad High Court · (1932) 03 AHC CK 0027
High Courts04 Mar 1932
Arjun Singh Vs B. Mahesha Nand and Others
Allahabad High Court · AIR 1932 All 437
High Courts03 Mar 1932Allowed
Badri Chadan Vs Raja Indrajit Pertab Bahadur Saheb
Allahabad High Court · (1932) 03 AHC CK 0018
High Courts03 Mar 1932Dismissed
Mt. Munna Kunwari Vs Lakhnath Sahai and Others
Allahabad High Court · AIR 1932 All 648
High Courts03 Mar 1932Allowed
Badri Chandan Vs Raja Indrajit Pertab Bahadur Saheb
Allahabad High Court · (1932) 03 AHC CK 0006
High Courts03 Mar 1932
(Lala) Chandi Ram and Others Vs (Lala) Kunj Behari Lal and Others
Allahabad High Court · AIR 1932 All 383
High Courts02 Mar 1932
Durga Shanker and Others Vs Lala Ganga Sahai and Others
Allahabad High Court · AIR 1932 All 500
High Courts01 Mar 1932
Muzaffarnagar Bank, Ltd. Vs Hafizuddin and Others
Allahabad High Court · AIR 1933 All 10
High Courts29 Feb 1932Disposed Of
Gajadhar Prasad and Others Vs Gauri Shankar and Another
Allahabad High Court · (1932) 02 AHC CK 0025
High Courts27 Feb 1932Dismissed
Faqir Chand and Another Vs Kundan Singh and Others
Allahabad High Court · AIR 1932 All 351 : (1932) ILR (All) 622
High Courts25 Feb 1932Dismissed
Basant Rai and Others Vs Lala Ganga Ram and Another
Allahabad High Court · AIR 1932 All 386
High Courts22 Feb 1932Dismissed
Chaudhari Karan Singh Vs Lal Singh and Others
Allahabad High Court · (1932) 02 AHC CK 0034
High Courts22 Feb 1932Dismissed
Mt. Chand Rekha Vs Babu Janki Prasad
Allahabad High Court · AIR 1932 All 404
High Courts22 Feb 1932
Abdul and Another Vs Emperor
Allahabad High Court · AIR 1932 All 580
Penal Code, 1860 (IPC) — Section 354, 366
High Courts19 Feb 1932Dismissed
Inayat Husain Vs Bashir Ahmad and Another
Allahabad High Court · (1932) 02 AHC CK 0022