High Courts16 Jun 1932Disposed Of
Kishore Lal Vs Balkishan
Allahabad High Court · AIR 1932 All 660 : (1932) ILR (All) 824
Civil Procedure Code, 1908 (CPC) — Section 11, 24
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,420 of 5,024
High Courts16 Jun 1932Dismissed
Piyare Lal Vs Chunnilal and Others
Allahabad High Court · (1932) 06 AHC CK 0019
High Courts15 Jun 1932Dismissed
Shankar Lal Vs Mt. Hashmi Begam and Another
Allahabad High Court · AIR 1932 All 700 : (1932) ILR (All) 1028
Limitation Act, 1963 — Section 19
High Courts15 Jun 1932
Chandrabhan Vs Rajkumar and Others
Allahabad High Court · AIR 1933 All 100 : (1932) ILR (All) 1019
Limitation Act, 1963 — Section 6, 9
High Courts15 Jun 1932
(Lala) Sri Ram Vs L. Jai Kishun Lal and Others
Allahabad High Court · (1932) 06 AHC CK 0003
High Courts14 Jun 1932Dismissed
Bharosa Shukul Vs Mt. Manbasi Kuer and Another
Allahabad High Court · (1932) 06 AHC CK 0035
High Courts14 Jun 1932Allowed
Bharsoa Shukul Vs Musammat Manbasi Kuer and Another
Allahabad High Court · (1932) 06 AHC CK 0004
High Courts13 Jun 1932Allowed
Anand Singh and Another Vs Collector of Bijnor and Others
Allahabad High Court · (1932) 06 AHC CK 0026
High Courts13 Jun 1932Dismissed
Kanauji Lal Vs Chiranji Lal and Others
Allahabad High Court · (1932) 06 AHC CK 0022
High Courts13 Jun 1932Dismissed
Ram Agyan Pandey Vs Chatrughun Singh
Allahabad High Court · (1932) 06 AHC CK 0020
High Courts13 Jun 1932Dismissed
Barmha Singh and Others Vs Emperor
Allahabad High Court · (1932) 06 AHC CK 0014
High Courts10 Jun 1932Dismissed
Ram Ratan and Another Vs Emperor
Allahabad High Court · AIR 1932 All 582
High Courts10 Jun 1932Disposed Of
Bahadur Lal Vs Judges of the High Court
Allahabad High Court · (1932) 06 AHC CK 0025
High Courts10 Jun 1932Allowed
Mohammad Rafi and Another Vs Kripa Ramji and Another
Allahabad High Court · (1932) 06 AHC CK 0018
High Courts10 Jun 1932Dismissed
Edna May Olivia Hardless Vs Harold Richard Hardless
Allahabad High Court · AIR 1932 All 536 : 145 Ind. Cas. 845
High Courts08 Jun 1932Dismissed
Ram Kumar and Others Vs Lala Girdhari Lal and Another
Allahabad High Court · AIR 1932 All 712
High Courts07 Jun 1932Dismissed
Emperor Vs Mirza Mohammad Ibrahim
Allahabad High Court · 138 Ind. Cas. 768
Criminal Procedure Code, 1898 (CrPC) — Section 561ACriminal Procedure Code, 1898 (CrPC) — Section 561ACriminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts07 Jun 1932Dismissed
Jauhari and Another Vs Tunday
Allahabad High Court · (1932) 06 AHC CK 0033
High Courts07 Jun 1932Dismissed
Ram Charan Sahu Vs Jumna Prasad Sahu
Allahabad High Court · (1932) 06 AHC CK 0013