High Courts05 Oct 1932Allowed
Gurdial and Others Vs Emperor
Allahabad High Court · AIR 1933 All 46 : (1933) ILR (All) 119
Penal Code, 1860 (IPC) — Section 424
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,418 of 5,024
High Courts27 Sept 1932
Haris Chandra and Another Vs Emperor
Allahabad High Court · AIR 1933 All 94
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts26 Sept 1932Allowed
Ram Prasad Vs Emperor
Allahabad High Court · AIR 1933 All 95 : 140 Ind. Cas. 497
Criminal Law (Amendment) Act, 1908 — Section 17(1)
High Courts16 Sept 1932Allowed
Qabul and Others Vs Emperor
Allahabad High Court · (1932) 09 AHC CK 0006
High Courts05 Sept 1932Disposed Of
Tara Chand and Others Vs Emperor
Allahabad High Court · AIR 1933 All 949 : 147 Ind. Cas. 1164
High Courts02 Sept 1932Dismissed
Ram Chand and Others Vs Emperor
Allahabad High Court · AIR 1933 All 114 : (1933) ILR (All) 117
Penal Code, 1860 (IPC) — Section 380, 395
High Courts01 Sept 1932Dismissed
Badri Prasad Vs Jhamman
Allahabad High Court · (1932) 09 AHC CK 0002
High Courts29 Jul 1932
Emperor Vs Chittira
Allahabad High Court · AIR 1933 All 115
Criminal Tribes Act, 1911 — Section 23Penal Code, 1860 (IPC) — Section 454
High Courts26 Jul 1932Dismissed
Dhiraj Lal-Ram Prasad Vs Sir Jacob Behrens and Sons.
Allahabad High Court · (1932) 07 AHC CK 0011
High Courts25 Jul 1932Allowed
Nazir and Others Vs Emperor
Allahabad High Court · (1932) 07 AHC CK 0012
High Courts23 Jul 1932
S. Muzaffaruddin Ahmad Vs S. Murtaza Husain
Allahabad High Court · (1932) 07 AHC CK 0002
High Courts22 Jul 1932Allowed
Ram Chandra and Others Vs Mt. Dhapo and Others
Allahabad High Court · (1932) 07 AHC CK 0008
High Courts22 Jul 1932
B. Satya Nidhan Banerji Vs Md. Hazabber Ali Khan
Allahabad High Court · AIR 1933 All 93
Agra Tenancy Act, 1926 — Section 253Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Jul 1932Allowed
Chanderdeo Chaube Vs Megh Narain
Allahabad High Court · AIR 1933 All 111
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6
High Courts21 Jul 1932Dismissed
Kr. Amba Sahai and Another Vs Nathu and Another
Allahabad High Court · (1932) 07 AHC CK 0009
High Courts19 Jul 1932Allowed
Behari and Another Vs Mt. Muthra and Others
Allahabad High Court · AIR 1933 All 55
Agra Tenancy Act, 1926 — Section 24
High Courts19 Jul 1932
Dakhani and Others Vs Emperor
Allahabad High Court · AIR 1933 All 128 : (1933) ILR (All) 68
Criminal Procedure Code, 1898 (CrPC) — Section 404Penal Code, 1860 (IPC) — Section 149