COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,416 of 5,024

High Courts16 Nov 1932

Bala Prasad Vs Bal Krishan and Another

Allahabad High Court · (1933) ILR (All) 196

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1

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High Courts16 Nov 1932

Dwarka Prasad and Others Vs Mt. Jasoda Kunwar and Others

Allahabad High Court · AIR 1933 All 958 : 147 Ind. Cas. 999

Specific Relief Act, 1877 — Section 42

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High Courts16 Nov 1932

Shib Charan Das Ganga Prasad Vs Ram Sukhi and Others

Allahabad High Court · (1932) 11 AHC CK 0003

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High Courts14 Nov 1932Dismissed

Rajendra Behari Lal Vs B. Gulzari Lal and Others

Allahabad High Court · AIR 1933 All 747 : (1933) ILR (All) 182 : 147 Ind. Cas. 844

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54

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High Courts14 Nov 1932

Alfred Robert Jones Vs Mt. Titli

Allahabad High Court · AIR 1933 All 122 : (1933) ILR (All) 185

Divorce Act, 1869 — Section 19(3)Hindu Marriage Act, 1955 — Section 5

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High Courts14 Nov 1932

Mohammad Irfan Ali Khan and Another Vs Mohammad Tahir Ali Khan

Allahabad High Court · (1932) 11 AHC CK 0004

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High Courts14 Nov 1932

Ramdeo Ahir Vs Naipal Ahir and Others

Allahabad High Court · (1932) 11 AHC CK 0001

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High Courts11 Nov 1932Dismissed

District Board Vs Baijnath Prasad

Allahabad High Court · AIR 1934 All 458

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High Courts10 Nov 1932Disposed Of

Mohammad Shafiq Ahmad and Another Vs Mt. Ram Katori and Another

Allahabad High Court · AIR 1933 All 191 : (1933) ILR (All) 179 : 145 Ind. Cas. 622

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High Courts10 Nov 1932

Abdul Karim Vs Kallan

Allahabad High Court · AIR 1933 All 166 : 147 Ind. Cas. 198

Civil Procedure Code, 1908 (CPC) — Section 104(f)

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High Courts09 Nov 1932

Ambika Prosad Upadhya Vs M. Sada Sheo Lal

Allahabad High Court · (1932) 11 AHC CK 0009

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High Courts08 Nov 1932Dismissed

Mt. kishwar Jahan Begam Vs Zafar Mohammad Khan

Allahabad High Court · (1932) 11 AHC CK 0030

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High Courts08 Nov 1932Disposed Of

Raghunath Das and Others Vs Emperor

Allahabad High Court · AIR 1933 All 211 : 145 Ind. Cas. 400

Penal Code, 1860 (IPC) — Section 406

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High Courts08 Nov 1932Dismissed

Dilsukh Rai Baijnath and Another Vs Dwarka Dass

Allahabad High Court · (1932) 11 AHC CK 0025

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High Courts07 Nov 1932Dismissed

Indarjit Singh Vs Jaddu and Others

Allahabad High Court · (1932) 11 AHC CK 0026

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High Courts04 Nov 1932Dismissed

Ratan Lal Vs Mukandi Lal and Another

Allahabad High Court · AIR 1933 All 299

Transfer of Property Act, 1882 — Section 78

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High Courts04 Nov 1932

Bhawani Prasad and Others Vs Secy. of State and Another

Allahabad High Court · AIR 1933 All 168 : (1933) ILR (All) 153

Civil Procedure Code, 1908 (CPC) — Section 2(14)

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High Courts04 Nov 1932

In Re: R., a Pleader

Allahabad High Court · AIR 1933 All 224 : (1933) ILR (All) 148 : 145 Ind. Cas. 847

Legal Practitioners Act, 1879 — Section 12

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High Courts03 Nov 1932

Kashi Prasad Vs Chhabi Lal and Others

Allahabad High Court · AIR 1933 All 410(1) : 145 Ind. Cas. 586

Limitation Act, 1963 — Article 113

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High Courts27 Oct 1932Dismissed

Alif Khan Vs Wajid Ali and Others

Allahabad High Court · (1932) 10 AHC CK 0022

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