High Courts26 Oct 1932
Panna Lal Vs Basdeo
Allahabad High Court · AIR 1933 All 118
Agra Tenancy Act, 1926 — Section 253Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,417 of 5,024
High Courts25 Oct 1932Disposed Of
Mt. Kaushillya Vs Arat Lal
Allahabad High Court · AIR 1933 All 196 : 150 Ind. Cas. 532
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts24 Oct 1932
Moti Chand Vs Balram Das
Allahabad High Court · AIR 1933 All 116 : (1933) ILR (All) 136
High Courts21 Oct 1932Dismissed
Mrs. Edna May Olivia Hardless Vs Mr. Harold Richard Hardless
Allahabad High Court · AIR 1933 All 56 : (1933) ILR (All) 134 : 140 Ind. Cas. 62
Evidence Act, 1872 — Section 126
High Courts20 Oct 1932
Pragmadho Singh and Others Vs Emperor
Allahabad High Court · AIR 1933 All 40 : (1933) ILR (All) 132
High Courts19 Oct 1932Allowed
Suraj Narain Lal Vs Emperor
Allahabad High Court · AIR 1933 All 213
Penal Code, 1860 (IPC) — Section 304
High Courts19 Oct 1932Disposed Of
Lala Ramji Mal Vs Devi Prasad
Allahabad High Court · (1932) 10 AHC CK 0017
High Courts18 Oct 1932Disposed Of
Gauri Singh and Another Vs Bechu Singh and Others
Allahabad High Court · AIR 1933 All 97
Transfer of Property Act, 1882 — Section 67, 68
High Courts18 Oct 1932
Sarnam Prasad and Another Vs Sunder Sahu and Others
Allahabad High Court · AIR 1933 All 120
North Western Provinces Tenancy Act, 1901 — Section 25
High Courts18 Oct 1932
Panna Lal-Sham Lal Vs Abdullah Usman and Others
Allahabad High Court · AIR 1933 All 117
Provincial Insolvency Act, 1920 — Section 5
High Courts14 Oct 1932
Kinder Singh and Others Vs Emperor
Allahabad High Court · AIR 1933 All 160 : 145 Ind. Cas. 880
Penal Code, 1860 (IPC) — Section 306
High Courts14 Oct 1932
Mr. J.W. Carol Vs Mrs. J.W. Carol and Another
Allahabad High Court · AIR 1933 All 39
Divorce Act, 1869 — Section 3(1)
High Courts14 Oct 1932Dismissed
In Re: Abhey Ram Chunni Lal
Allahabad High Court · (1932) 10 AHC CK 0012
High Courts14 Oct 1932Dismissed
Mannu Naik and Another Vs Mathura Prasad and Others
Allahabad High Court · (1932) 10 AHC CK 0011
High Courts14 Oct 1932
ABHEY RAM CHUNNI LAL, IN RE.
Allahabad High Court · (1933) 1 ITR 126
Income Tax Act, 1961 — Section 23(2)
High Courts13 Oct 1932Allowed
(Syed) Raza Husain Vs District Board
Allahabad High Court · AIR 1933 All 104
High Courts13 Oct 1932Dismissed
Sukhdeoji and Others Vs Ram Lal
Allahabad High Court · AIR 1933 All 108
Agra Tenancy Act, 1926 — Section 267
High Courts13 Oct 1932Dismissed
Ch. Bachchan Lal Vs Narottam Datt and Others
Allahabad High Court · AIR 1933 All 59
Registration Act, 1908 — Section 17(6)
High Courts12 Oct 1932Disposed Of
Lala Manmohan Das Vs Pt. Krishna Kant Malaviya
Allahabad High Court · (1932) 10 AHC CK 0009
High Courts12 Oct 1932
Shiam Lal Vs Jaswant Singh and Others
Allahabad High Court · (1932) 10 AHC CK 0004