High Courts02 Dec 1932Allowed
Bhola Umar Vs Mt. Kausilla and Another
Allahabad High Court · (1932) 12 AHC CK 0024
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,415 of 5,024
High Courts02 Dec 1932Allowed
Bhola Umar Vs Mst. Kausilla and Others
Allahabad High Court · (1932) 12 AHC CK 0011
Hindu Widows Remarriage Act, 1856 — Section 2Hindu Widows Remarriage Act, 1856 — Section 2Hindu Widows Remarriage Act, 1856 — Section 2
High Courts01 Dec 1932Dismissed
Baij Nath Prasad Vs Khedu Ram and Others
Allahabad High Court · AIR 1933 All 959 : 147 Ind. Cas. 1002
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 98
High Courts01 Dec 1932Dismissed
Shyam Sunder Lal and Another Vs Subaju
Allahabad High Court · AIR 1934 All 13
High Courts01 Dec 1932
Syed Mahmud Hasan and Others Vs Mohammad Abdul Hamid Khan
Allahabad High Court · (1932) 12 AHC CK 0018
High Courts01 Dec 1932
S. Mahmud Hasan and Others Vs Mohd. Abdul Hamid Khan
Allahabad High Court · AIR 1933 All 287
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts29 Nov 1932Allowed
Kallan and Others Vs Mohammad Nabi Khan and Others
Allahabad High Court · (1932) 11 AHC CK 0036
High Courts29 Nov 1932Disposed Off
Abdul Rashid Vs Sirajuddin and Others
Allahabad High Court · (1932) 11 AHC CK 0031
High Courts29 Nov 1932
Ugan and after his death Shama Prasad and Others Vs Gulabi and Another Gulabi and Another Vs Maheshar and Others
Allahabad High Court · (1932) 11 AHC CK 0012
Specific Relief Act, 1877 — Section 39Specific Relief Act, 1877 — Section 39Specific Relief Act, 1877 — Section 39
High Courts28 Nov 1932Dismissed
Ram Mohan Lal Vs Tasadduq Husain and Others
Allahabad High Court · AIR 1933 All 233 : 145 Ind. Cas. 572
Registration Act, 1908 — Section 33
High Courts25 Nov 1932Dismissed
Ratan Brahai Vs Mt. Kishen Dei
Allahabad High Court · (1932) 11 AHC CK 0033
High Courts25 Nov 1932
Khim Chand Vs Keshar Singh
Allahabad High Court · AIR 1933 All 403 : 147 Ind. Cas. 201
High Courts18 Nov 1932Allowed
(Lala) Nand Kishore and Others Vs Kunj Behari Lal and Others
Allahabad High Court · (1932) 11 AHC CK 0034
High Courts18 Nov 1932Dismissed
Har Prasad and Another Vs (Firm) Bhagwati Prasad Ram Sarup
Allahabad High Court · (1932) 11 AHC CK 0023
High Courts18 Nov 1932Dismissed
Baldeo Singh Vs Ch. Hargyan Singh
Allahabad High Court · (1932) 11 AHC CK 0022
High Courts18 Nov 1932Disposed Of
Chandramani Vs Mathura Datt and Others
Allahabad High Court · AIR 1933 All 216 : 145 Ind. Cas. 379
High Courts17 Nov 1932Dismissed
Mohammad Ishaq Vs Om Parkash and Others
Allahabad High Court · AIR 1933 All 227
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)
High Courts17 Nov 1932
Muhammad Ishaq Vs Om Parkash and Others
Allahabad High Court · 146 Ind. Cas. 451
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)
High Courts16 Nov 1932Disposed Of
Balkrishan and Another Vs Mt. Bundia and Others
Allahabad High Court · (1932) 11 AHC CK 0021
High Courts16 Nov 1932
Bala Prasad Vs Balkrishan and Another
Allahabad High Court · (1933) ILR (All) 196
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1