High Courts18 Jul 1932Dismissed
Hirambho Nath Banerji Vs Sarojini Devi
Allahabad High Court · (1932) 07 AHC CK 0014
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,419 of 5,024
High Courts18 Jul 1932Dismissed
Chiranji Lal Vs Mahadeo Prasad
Allahabad High Court · (1932) 07 AHC CK 0005
High Courts15 Jul 1932Dismissed
Mt. Hamidan Bibi Vs Nanhe Mai and Another
Allahabad High Court · AIR 1933 All 372
Specific Relief Act, 1877 — Section 9
High Courts11 Jul 1932Disposed Of
Sahu Ram Kishore Vs Seth Chiranji Lal
Allahabad High Court · AIR 1933 All 68
High Courts08 Jul 1932Dismissed
Karan Singh Vs Sadho Ram and Others
Allahabad High Court · (1932) 07 AHC CK 0016
High Courts08 Jul 1932Dismissed
Amraj Singh and Others Vs Shambhu Singh and Others
Allahabad High Court · (1932) 07 AHC CK 0007
High Courts07 Jul 1932Disposed Of
Ram Nath Vs Nanak Chand and Others
Allahabad High Court · (1932) 07 AHC CK 0015
High Courts28 Jun 1932Dismissed
Jai Karan Vs Panchaiti Akhara Chota Naya Udasi Nanak Shahi
Allahabad High Court · AIR 1933 All 49
Limitation Act, 1963 — Section 20
High Courts28 Jun 1932
Bhajani Lal and Others Vs Secy. of State
Allahabad High Court · (1932) 06 AHC CK 0012
High Courts25 Jun 1932
Parmeshar Kurmi and Another Vs Bakhtawar Pande and Others
Allahabad High Court · AIR 1933 All 20 : (1932) ILR (All) 1092
Court Fees Act, 1870 — Article 5(I)
High Courts23 Jun 1932
L. Jagannath Prasad and Others Vs Chunni Lal and Others
Allahabad High Court · (1932) 06 AHC CK 0006
High Courts22 Jun 1932Dismissed
Sahdeo Das Vs Raja Ram and Others
Allahabad High Court · (1932) 06 AHC CK 0042
High Courts22 Jun 1932Dismissed
L. Shantilal Vs Agha Dost Mohammad Khan and Others
Allahabad High Court · AIR 1932 All 641 : (1932) ILR (All) 1081 : 140 Ind. Cas. 56
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Court Fees Act, 1870 — Section 13
High Courts21 Jun 1932Dismissed
Mt. Sabratan and Another Vs Dhanpat Gadariya and Another
Allahabad High Court · (1932) 06 AHC CK 0044
High Courts21 Jun 1932
Lachman Singh and Others Vs Surendra Bahadur Singha and Others
Allahabad High Court · (1932) 06 AHC CK 0028
High Courts21 Jun 1932
Mt. Bibi Kasturi and Another Vs Balmukand
Allahabad High Court · AIR 1933 All 106 : (1932) ILR (All) 1048
Provincial Small Cause Courts Act, 1887 — Section 23, 25
High Courts20 Jun 1932
Badri Nath and Another Vs Raja Ram and Others
Allahabad High Court · (1932) 06 AHC CK 0008
High Courts17 Jun 1932Disposed Of
Syed Saeed Ahmed Vs Syed Raza Hussain and Others
Allahabad High Court · AIR 1933 All 57 : (1932) ILR (All) 1031
Civil Procedure Code, 1908 (CPC) — Section 47, 96
High Courts16 Jun 1932Allowed
Gresham Life Insurance Society, Ltd. Vs Collector of Etawah
Allahabad High Court · (1932) 06 AHC CK 0030