High Courts14 Feb 1933
Rikhi Ram and Others Vs Radhe Shiam
Allahabad High Court · (1933) 02 AHC CK 0011
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,410 of 5,024
High Courts13 Feb 1933Dismissed
Makhan Lal and Another Vs Sujan and Others
Allahabad High Court · (1933) 02 AHC CK 0036
High Courts13 Feb 1933Allowed
Mt. Shahzadi Begam Vs Alakh Nath and Others
Allahabad High Court · AIR 1933 All 308
Civil Procedure Code, 1908 (CPC) — Section 41Limitation Act, 1963 — Section 5
High Courts11 Feb 1933Allowed
Ganga Prasad Sahu Vs Sarda Mahesh Prasad Singh and Another
Allahabad High Court · (1933) 02 AHC CK 0044
High Courts11 Feb 1933
Emperor Vs Faujdar and Others
Allahabad High Court · AIR 1933 All 440 : (1933) ILR (All) 463
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts10 Feb 1933Allowed
(Sahu) Manohari Saran Vs (Sahu) Shambhu Nath
Allahabad High Court · AIR 1933 All 622 : 147 Ind. Cas. 916
High Courts10 Feb 1933Dismissed
Mathura and Others Vs Emperor
Allahabad High Court · (1933) 02 AHC CK 0023
High Courts10 Feb 1933
Sifat Ali Khan and Others Vs Ali Mian and Others
Allahabad High Court · AIR 1933 All 284
High Courts09 Feb 1933Allowed
B, an Advocate of Benares Vs Judges of High court at Allahabad
Allahabad High Court · (1933) 02 AHC CK 0034
High Courts09 Feb 1933
"B", an Advocate of Benares Vs Judges of the High Court at Allahabad
Allahabad High Court · AIR 1933 All 259
Letters Patent Act, 1865 — Section 36
High Courts07 Feb 1933
Bhagwati Prasad Vs Abdul Latif
Allahabad High Court · AIR 1933 All 373
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts06 Feb 1933Disposed Of
Pirthi Raj Vs Vishnu Das
Allahabad High Court · AIR 1933 All 340
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Feb 1933Dismissed
Ram Baran Shukla Vs Emperor
Allahabad High Court · AIR 1933 All 356 : (1933) ILR (All) 426
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 218
High Courts06 Feb 1933
M. Akhtar Husain Khan and Another Vs Collector of District Bareilly and Others
Allahabad High Court · AIR 1933 All 623 : 147 Ind. Cas. 272
Easements Act, 1882 — Section 15Easements Act, 1882 — Section 15Easements Act, 1882 — Section 15
High Courts04 Feb 1933Dismissed
B. Jaipratap Narain Singh and Others Vs B. Rabi Pratap Narain Singh and Another
Allahabad High Court · AIR 1933 All 453 : 145 Ind. Cas. 534
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts03 Feb 1933Allowed
Gopi Krishna Vs Jaggo, Musammat and Another
Allahabad High Court · (1933) 02 AHC CK 0042
High Courts03 Feb 1933Dismissed
U.P. Oil Mills Vs Jamna Prasad and Others
Allahabad High Court · (1933) 02 AHC CK 0032