COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,409 of 5,024
Changa Mal and Others Vs Chaubey Ram-Dulare Lal
Allahabad High Court · (1933) 02 AHC CK 0035
Rup Narain Singh and Another Vs Har Gopal Tewari and Others
Allahabad High Court · (1933) 02 AHC CK 0020
Mohammad Qamar Shah Khan Vs Mohammad Salamat Ali Khan
Allahabad High Court · AIR 1933 All 407 : (1933) ILR (All) 512 : 147 Ind. Cas. 926
Sheo Dina Vs Emperor
Allahabad High Court · AIR 1933 All 939
In Re: Indian Companies Act VII of 1931 and of the Indian States Bank Ltd. in Liquidation
Allahabad High Court · 143 Ind. Cas. 482
In Re: Indian State Bank Ltd.
Allahabad High Court · AIR 1933 All 366 : (1933) ILR (All) 496
L. Madho Lal and Another Vs L. Duli Chand and Another
Allahabad High Court · AIR 1933 All 429
Mt. Bachuli Vs Udai Singh and Another
Allahabad High Court · AIR 1933 All 391 : (1933) ILR (All) 486
Jagat Narain Vs Nizamuddin and Others
Allahabad High Court · AIR 1933 All 385
Udmi Ram-Ram Sarup Vs Ghasi Ram-Sakhan Lal
Allahabad High Court · (1933) 02 AHC CK 0013
Ram Swarup Vs Joti and Another
Allahabad High Court · AIR 1933 All 321 : (1933) ILR (All) 468
Mt. Bashiran Vs B. Moti Ram
Allahabad High Court · AIR 1933 All 431
Mangu Lal Ganga Charan Vs Munni Lal
Allahabad High Court · AIR 1933 All 311
Man Singh and Others Vs The Crown
Allahabad High Court · AIR 1933 All 401
Man Singh and Others Vs Emperor
Allahabad High Court · AIR 1933 All 401
Kushalpal Singh Vs Gulzari Lal and Another
Allahabad High Court · (1933) 02 AHC CK 0039
Gur Prasad Vs Emperor
Allahabad High Court · AIR 1933 All 370