High Courts14 Mar 1933Allowed
Radha Mohan and Others Vs Ami Chand and Others
Allahabad High Court · AIR 1934 All 386
Contract Act, 1872 — Section 59Limitation Act, 1963 — Section 3
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,408 of 5,024
High Courts10 Mar 1933
Nihal Chand Shastri Vs Dilawar Khan and Others
Allahabad High Court · AIR 1933 All 417 : (1933) ILR (All) 570
Contract Act, 1872 — Section 73
High Courts09 Mar 1933Dismissed
Educational Book Depot and Another Vs Dr. Rabindra Nath Tagore
Allahabad High Court · AIR 1933 All 474 : (1933) ILR (All) 564
Copyright Act, 1957 — Section 2(1)(4)
High Courts09 Mar 1933
Karan Singh and Others Vs Emperor
Allahabad High Court · AIR 1933 All 433 : 145 Ind. Cas. 156
Penal Code, 1860 (IPC) — Section 498
High Courts09 Mar 1933
Mt. Sudeshara Vs Emperor
Allahabad High Court · AIR 1933 All 818
Penal Code, 1860 (IPC) — Section 420
High Courts08 Mar 1933
Kundan Lal Vs Deep Chand
Allahabad High Court · AIR 1933 All 756(1)
Transfer of Property Act, 1882 — Section 106
High Courts08 Mar 1933
Mt. Gomti and Others Vs Meghraj Singh and Others
Allahabad High Court · (1933) 03 AHC CK 0002
High Courts07 Mar 1933
Mahmud Ali Khan Vs Emperor
Allahabad High Court · AIR 1933 All 438 : (1933) ILR (All) 557
Penal Code, 1860 (IPC) — Section 332
High Courts07 Mar 1933
B. Sarda Prasad Vs Kanhai Lal and Others
Allahabad High Court · (1933) 03 AHC CK 0005
High Courts06 Mar 1933
Sri Shambhu Prasad and Another Vs Mahadeo Prasad and Others
Allahabad High Court · (1933) 03 AHC CK 0020
High Courts03 Mar 1933Disposed Of
Ananda Prasad Vs Bhagwant Prasad and Others
Allahabad High Court · AIR 1933 All 926
Limitation Act, 1908 — Article 106
High Courts03 Mar 1933Allowed
Gopal Singh Vs Kailash Gir and Others
Allahabad High Court · (1933) 03 AHC CK 0041
High Courts03 Mar 1933Allowed
Emperor Vs Subhani
Allahabad High Court · AIR 1933 All 465
Motor Vehicles Act, 1988 — Section 16
High Courts02 Mar 1933Allowed
Nageshar Prasad Vs Gudri Lal Narain Das and Another
Allahabad High Court · (1933) 03 AHC CK 0030
High Courts02 Mar 1933
Baij Nath Prasad Vs Johar Chand-Maugi Lal
Allahabad High Court · AIR 1933 All 404
High Courts02 Mar 1933
Mt. Haliman Vs Mt. Mediya
Allahabad High Court · AIR 1933 All 414 : (1933) ILR (All) 531 : 145 Ind. Cas. 332
Court Fees Act, 1870 — Section 5
High Courts02 Mar 1933
Asa Ram Vs Emperor
Allahabad High Court · AIR 1933 All 593 : (1933) ILR (All) 538
Uttar Pradesh Municipalities Act, 1916 — Section 299(1)
High Courts02 Mar 1933
B. Upendra Nath Basu Vs B. Het Lal and Others
Allahabad High Court · (1933) 03 AHC CK 0016
High Courts01 Mar 1933
Ram Bharosey Vs King-Emperor
Allahabad High Court · (1933) 03 AHC CK 0009
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302