High Courts30 Mar 1933
Mt. Inoyia Vs Harbans Prasad and Others
Allahabad High Court · (1933) 03 AHC CK 0001
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,407 of 5,024
High Courts29 Mar 1933Dismissed
Lachhman Das Babu Ram Vs Commissioner of Income Tax
Allahabad High Court · (1933) 03 AHC CK 0038
High Courts29 Mar 1933
LACHMAN DAS BABU RAM Vs THE COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1933) 1 ITR 275
Income Tax Act, 1961 — Section 66(2)
High Courts28 Mar 1933Dismissed
Sarjoo Ram Sahu Vs Partap Narain and Others
Allahabad High Court · (1933) 03 AHC CK 0031
High Courts28 Mar 1933
Bindesari Prasad and Others Vs Ram Tapesha Singh and Another
Allahabad High Court · (1933) 03 AHC CK 0010
High Courts27 Mar 1933Dismissed
Ahmad Yar Khan Vs Kheyali
Allahabad High Court · (1933) 03 AHC CK 0046
High Courts27 Mar 1933
Alamgir Footwear and Co. Vs Secy. of State and Another
Allahabad High Court · AIR 1933 All 466
High Courts27 Mar 1933
Emperor Vs Shib Lal
Allahabad High Court · AIR 1933 All 620 : (1933) ILR (All) 617 : 147 Ind. Cas. 809
Penal Code, 1860 (IPC) — Section 326Penal Code, 1860 (IPC) — Section 326Penal Code, 1860 (IPC) — Section 326
High Courts23 Mar 1933Disposed Of
Ajay Kumar Ghosh Vs Emperor
Allahabad High Court · AIR 1933 All 674
High Courts23 Mar 1933
Puttu Singh and Others Vs Vidya Ram and Others
Allahabad High Court · AIR 1934 All 10 : 153 Ind. Cas. 999
High Courts22 Mar 1933Allowed
Jafar Husain and Another Vs Emperor
Allahabad High Court · AIR 1933 All 859 : 147 Ind. Cas. 551
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts20 Mar 1933Dismissed
Jain Glass Works Vs Secy. of State
Allahabad High Court · AIR 1933 All 854
High Courts20 Mar 1933
Irshadullah Khan and Others Vs Emperor
Allahabad High Court · (1933) 03 AHC CK 0007
High Courts20 Mar 1933
Ramji and Another Vs Ramji
Allahabad High Court · AIR 1933 All 844
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11
High Courts17 Mar 1933Disposed Of
J.E. Da Fonseca and Co. Vs Kumar Anand Singh
Allahabad High Court · AIR 1934 All 392
High Courts15 Mar 1933Disposed Off
Cyril Rowland Gibbs Vs Mrs. Ellen Mabel Gibbs and Another
Allahabad High Court · AIR 1933 All 427 : (1933) ILR (All) 597
Evidence Act, 1872 — Section 114
High Courts15 Mar 1933Allowed
Shiva Charan and Others Vs Emperor
Allahabad High Court · AIR 1933 All 482
Public Gambling Act, 1867 — Section 13
High Courts14 Mar 1933Dismissed
Emperor Vs J.M. Chatterji
Allahabad High Court · AIR 1933 All 434 : 145 Ind. Cas. 126
Penal Code, 1860 (IPC) — Section 500