High Courts03 Feb 1933
F.D.R. Footwear Vs N.W. Railway and Others
Allahabad High Court · (1933) 02 AHC CK 0022
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,411 of 5,024
High Courts03 Feb 1933Allowed
Official Liquidator of the U.P. Oil Mills Company Ltd. Vs Jamna Prasad and Others
Allahabad High Court · (1933) 02 AHC CK 0005
High Courts02 Feb 1933Allowed
Gummidelli Ananta-Padmanabhaswami Vs The Official Receiver of Secunderabad and Others
Allahabad High Court · (1933) 02 AHC CK 0041
High Courts02 Feb 1933
Mt. Gajrani and Another Vs Emperor
Allahabad High Court · AIR 1933 All 394
Penal Code, 1860 (IPC) — Section 302
High Courts31 Jan 1933Dismissed
Mt. Govindi Vs Ganga Prasad and Others
Allahabad High Court · AIR 1933 All 955 : 147 Ind. Cas. 1256
High Courts24 Jan 1933
Joti Prasad Upadhiya Vs Amba Prasad
Allahabad High Court · (1933) 01 AHC CK 0002
High Courts23 Jan 1933Dismissed
Emperor Vs Niranjan Singh and Another
Allahabad High Court · AIR 1933 All 369
High Courts23 Jan 1933
Niranjan Singh and Anot Vs Emperor
Allahabad High Court · (1933) ILR (All) 404 : 147 Ind. Cas. 227
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts19 Jan 1933Dismissed
Shukul and Others Vs Emperor
Allahabad High Court · AIR 1933 All 314 : (1933) ILR (All) 379
Penal Code, 1860 (IPC) — Section 148, 302
High Courts19 Jan 1933
B. Adya Prasad Singh Vs Lal Girjish Bahadur Pal
Allahabad High Court · (1933) 01 AHC CK 0007
High Courts17 Jan 1933Dismissed
Suraj Pal Singh Vs Jawahar Singh
Allahabad High Court · AIR 1933 All 310 : (1933) ILR (All) 375 : 145 Ind. Cas. 479
Agra Tenancy Act, 1926 — Section 267(2)
High Courts17 Jan 1933Dismissed
Ram Kumar and Another Vs Ram Chandar Sharma
Allahabad High Court · AIR 1933 All 959(1)
High Courts17 Jan 1933
Razia Bibi Vs Abdul Ahad and Another
Allahabad High Court · (1933) 01 AHC CK 0009
High Courts16 Jan 1933Disposed Of
Sheo Baran Singh Vs Lachmi Narain
Allahabad High Court · AIR 1933 All 749 : 147 Ind. Cas. 830
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Jan 1933Dismissed
(Returning Officer) Municipal Board Vs Mohammad Ali Hussain Khan
Allahabad High Court · AIR 1933 All 343
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Jan 1933Dismissed
Abdul Jalil Khan Vs Gulab Singh and Others
Allahabad High Court · AIR 1933 All 392
Agra Tenancy Act, 1926 — Section 48
High Courts16 Jan 1933
The Returning Officer, Municipal Board Vs Mohammad Ali Husain Khan
Allahabad High Court · 143 Ind. Cas. 143
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts13 Jan 1933Allowed
Sahu Har Prasad and Others Vs Fazal Ahmad and Others
Allahabad High Court · (1933) ILR (All) 83
Transfer of Property Act, 1882 — Section 5, 8, 98
High Courts13 Jan 1933Allowed
Chiranji Lal Vs Bankey Lal and Others
Allahabad High Court · (1933) 01 AHC CK 0025