High Courts13 Jan 1933
Mt. Jagannath Kunwar and Others Vs Jaipal and Others
Allahabad High Court · (1933) 01 AHC CK 0014
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,412 of 5,024
High Courts12 Jan 1933Dismissed
Mt. Khairunnissa Bibi Vs Oudh Commercial Bank
Allahabad High Court · (1933) 01 AHC CK 0026
High Courts12 Jan 1933Disposed Of
Abdul Wahab Khan and Another Vs Ibrahim Khan and Others
Allahabad High Court · AIR 1933 All 260 : (1933) ILR (All) 356
Agra Tenancy Act, 1926 — Section 241Civil Procedure Code, 1908 (CPC) — Section 42
High Courts11 Jan 1933Dismissed
Reoti Vs Emperor
Allahabad High Court · AIR 1933 All 461 : 145 Ind. Cas. 609
Penal Code, 1860 (IPC) — Section 302
High Courts11 Jan 1933Dismissed
Lachman Singh Vs Collector of Moradabad and Another
Allahabad High Court · (1933) 01 AHC CK 0016
High Courts11 Jan 1933
Har Prasad Agarwala Vs Shankar Lal and Others
Allahabad High Court · AIR 1933 All 957 : 147 Ind. Cas. 279
High Courts11 Jan 1933
B. Ram Dhani Singh Vs Sunder Singh and Others
Allahabad High Court · (1933) 01 AHC CK 0010
High Courts10 Jan 1933
Sital Din and Others Vs Annant Ram
Allahabad High Court · (1933) 01 AHC CK 0001
High Courts09 Jan 1933
Loknath Tewari Vs Jadunandan Tewari and Others
Allahabad High Court · (1933) 01 AHC CK 0004
High Courts06 Jan 1933Disposed Off
Ram Prasad Ram Kumar Vs Parshottam Halwai
Allahabad High Court · (1933) 01 AHC CK 0029
High Courts05 Jan 1933
Mool Chand Moti Lal Vs Ram Kishan and Others
Allahabad High Court · (1933) 01 AHC CK 0015
High Courts04 Jan 1933Disposed Of
Abudar Beg Vs Nathumal and Another
Allahabad High Court · AIR 1933 All 739 : 147 Ind. Cas. 869
High Courts03 Jan 1933Dismissed
Tika and Others Vs Bibi Kalsumulnissa, and Another
Allahabad High Court · AIR 1933 All 624 : 150 Ind. Cas. 264
Agra Tenancy Act, 1926 — Section 185Agra Tenancy Act, 1926 — Section 185Agra Tenancy Act, 1926 — Section 185
High Courts03 Jan 1933
B. Siya Ram Dass Vs Jagannath and Others
Allahabad High Court · AIR 1933 All 463 : (1933) ILR (All) 298
Oaths Act, 1873 — Section 8
High Courts03 Jan 1933
Tapesar Singh and Others Vs Chhabi Ahir and Others
Allahabad High Court · (1933) 01 AHC CK 0008
High Courts02 Jan 1933Dismissed
Gambhir Mal Pandya Vs George Anthony John
Allahabad High Court · AIR 1934 All 37(1)
High Courts23 Dec 1932
Badri Prasad Vs Amjid Ali and Others
Allahabad High Court · AIR 1933 All 294
Limitation Act, 1963 — Section 5