High Courts01 Sept 1933
Hari Kishan Das Vs Guardian Assurance Company, Ltd.
Allahabad High Court · AIR 1933 All 900 : 147 Ind. Cas. 301
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,397 of 5,024
High Courts31 Aug 1933
Bahadur Singh and Another Vs Bhopal Ram and Another
Allahabad High Court · (1933) 08 AHC CK 0032
High Courts31 Aug 1933
Babu Singh and Others Vs Mt. Lal Kuer and Others
Allahabad High Court · (1933) 08 AHC CK 0015
High Courts29 Aug 1933Dismissed
Lala Raj Bahadur Khare and Another Vs Lala Manmdhan Das alias Bachcha Ji
Allahabad High Court · (1933) 08 AHC CK 0075
High Courts29 Aug 1933Allowed
Happu Vs Emperor
Allahabad High Court · AIR 1933 All 837
Penal Code, 1860 (IPC) — Section 302
High Courts29 Aug 1933Allowed
Abdul Samad Khan Vs Anjuman Islamia and Another
Allahabad High Court · (1933) 08 AHC CK 0054
High Courts29 Aug 1933
(Firm) Brijmohan Radhamohan Vs (Firm) Bhagwandas Chanderbhan
Allahabad High Court · AIR 1933 All 852
High Courts28 Aug 1933Dismissed
Gorakh Prasad Vs Baldeo Prasad and Others
Allahabad High Court · AIR 1933 All 902 : 145 Ind. Cas. 970
Provincial Small Cause Courts Act, 1887 — Article 18
High Courts28 Aug 1933
Reoti Singh and Another Vs Ram Lal
Allahabad High Court · (1933) 08 AHC CK 0051
High Courts24 Aug 1933Partly Allowed
Kr. Lal Singh Vs Mt. Chotey Beti
Allahabad High Court · (1933) 08 AHC CK 0071
High Courts24 Aug 1933Dismissed
Bindraban Vs Raj Kumar
Allahabad High Court · (1933) 08 AHC CK 0057
Criminal Procedure Code, 1898 (CrPC) — Section 107, 151(2), 161
High Courts24 Aug 1933
Hafis Manzoor Ahmad and Others Vs Mohammad Abdul Jamil
Allahabad High Court · AIR 1933 All 842 : 145 Ind. Cas. 948
Easements Act, 1882 — Section 60(b)
High Courts24 Aug 1933
Rahim Buksh Vs B. Sat Kauri Mittra and Others
Allahabad High Court · (1933) 08 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93, Order 21 Rule 98
High Courts22 Aug 1933Allowed
Bharat Singh and Another Vs Birbahadur Singh and Others
Allahabad High Court · (1933) 08 AHC CK 0089
High Courts22 Aug 1933Dismissed
Fasahat Ullah Khan and Another Vs Maula Bux
Allahabad High Court · (1933) 08 AHC CK 0087
High Courts22 Aug 1933Allowed
Raja Yuvraj datt Singh Vs Kuar TejDattSingh alias Chhotey Lalji and Others
Allahabad High Court · (1933) 08 AHC CK 0078
High Courts22 Aug 1933Dismissed
Babu Prahlad Das Vs Mahadeo alias Deoo
Allahabad High Court · (1933) 08 AHC CK 0061
Contract Act, 1872 — Section 151
High Courts22 Aug 1933Disposed Of
(Raja Yuvraj) Datt Singh Vs Tejdatt Singh and Others
Allahabad High Court · (1933) 08 AHC CK 0049
High Courts22 Aug 1933
Fasahatullah Khan and Another Vs Maula Bux
Allahabad High Court · (1933) 08 AHC CK 0043