High Courts06 Oct 1933Allowed
Mt. Gomti Vs Lachman Das Champa Ram and Another
Allahabad High Court · (1933) 10 AHC CK 0024
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,395 of 5,024
High Courts06 Oct 1933Allowed
Khalil Uddin Vs Sir Ram and Others
Allahabad High Court · (1933) 10 AHC CK 0018
High Courts04 Oct 1933Disposed Of
Emperor Vs Mathura
Allahabad High Court · AIR 1934 All 43 : 147 Ind. Cas. 653
High Courts04 Oct 1933
Mt. Asghari Begum Vs Fasihuddin
Allahabad High Court · AIR 1934 All 989 : 152 Ind. Cas. 816
High Courts04 Oct 1933Allowed
Ram Nayak Vs Mt. Rup Kali and Others
Allahabad High Court · (1933) 10 AHC CK 0021
High Courts03 Oct 1933Dismissed
Bhagwan Das Vs Chander Bhan
Allahabad High Court · 147 Ind. Cas. 335
Criminal Procedure Code, 1898 (CrPC) — Section 203, 436
High Courts03 Oct 1933Disposed Of
Tribeni Prasad and Others Vs Bishambhar Nath and Others
Allahabad High Court · (1933) 10 AHC CK 0030
High Courts02 Oct 1933Allowed
Bal Krishna and Others Vs Deb Sing
Allahabad High Court · (1933) 10 AHC CK 0041
High Courts29 Sept 1933Disposed Of
Musammat Haydari Begum Vs Syed Jawad Ali Shah
Allahabad High Court · 147 Ind. Cas. 820
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts22 Sept 1933Dismissed
Sumera and Others Vs Emperor
Allahabad High Court · AIR 1934 All 326
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 395
High Courts22 Sept 1933Dismissed
M. Iqbal Bahadur Vs Mt. Ram Sree
Allahabad High Court · (1933) 09 AHC CK 0021
High Courts22 Sept 1933Dismissed
Mt. Haydari Begam Vs Jawad Ali Shah
Allahabad High Court · AIR 1934 All 22
High Courts22 Sept 1933Disposed Of
Dular Singh Vs Ram Chander and Another
Allahabad High Court · AIR 1934 All 165 : 147 Ind. Cas. 509
High Courts21 Sept 1933Allowed
Subhaddra Kuar Vs Ram Sewak
Allahabad High Court · (1933) 09 AHC CK 0025
High Courts20 Sept 1933Disposed Of
Sahu Nand Kishore Vs L. Makhan Lal
Allahabad High Court · AIR 1934 All 192
High Courts18 Sept 1933Allowed
Har Kishan Das and Others Vs Goshain Parshotamnand Gir
Allahabad High Court · (1933) 09 AHC CK 0024
High Courts18 Sept 1933
(Firm) Damodar Sarup Balsarup Vs (Firm) Daya Shanker and Neader Mal
Allahabad High Court · AIR 1933 All 956 : 147 Ind. Cas. 59
High Courts15 Sept 1933Dismissed
Masuria Din Vs Moti Lal and Others
Allahabad High Court · (1933) 09 AHC CK 0031
High Courts14 Sept 1933Allowed
Ram Sarup Vs Jagdish Narain and Another
Allahabad High Court · 153 Ind. Cas. 356
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11