High Courts14 Sept 1933Disposed Of
Ghunnai Vs Emperor
Allahabad High Court · AIR 1934 All 132 : 147 Ind. Cas. 630
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,396 of 5,024
High Courts14 Sept 1933
Ram Swarup Vs Jagdish Narain and Another
Allahabad High Court · AIR 1934 All 1029
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11
High Courts13 Sept 1933Dismissed
Kamla Prasad Vs Ram Prasad
Allahabad High Court · AIR 1933 All 918
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts13 Sept 1933
Gajraj Singh and Another Vs Muhammad Mushtaq Ali
Allahabad High Court · AIR 1933 All 913 : 147 Ind. Cas. 424
High Courts13 Sept 1933Allowed
Thakur Mahendrapal Singh Vs Ganga Sahai and Others
Allahabad High Court · (1933) 09 AHC CK 0005
High Courts12 Sept 1933
Emperor Vs Sardar Jahan and Another
Allahabad High Court · AIR 1933 All 895
Penal Code, 1860 (IPC) — Section 120B, 457
High Courts12 Sept 1933
Matlub Hasan and Others Vs Mt. Kalawati and Others
Allahabad High Court · AIR 1933 All 934 : 147 Ind. Cas. 302
Transfer of Property Act, 1882 — Section 100
High Courts08 Sept 1933Dismissed
In Re: Mr. A.P. Verma, Advocate, High Court
Allahabad High Court · 147 Ind. Cas. 330
Contempt of Courts Act, 1926 — Section 3
High Courts08 Sept 1933Dismissed
Suraj Deo Tewari Vs Suraj Narain Man Tewari and Others
Allahabad High Court · AIR 1933 All 953 : 147 Ind. Cas. 482
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts08 Sept 1933Dismissed
In Re: V, an Advocate
Allahabad High Court · AIR 1934 All 317
Contempt of Courts Act, 1926 — Section 3
High Courts08 Sept 1933
Almu Sah and Another Vs Kundan Sah and Others
Allahabad High Court · AIR 1933 All 916 : 147 Ind. Cas. 826
High Courts08 Sept 1933
In Re: Mr. Ajodhia Prasad Verma, Advocate
Allahabad High Court · (1933) 09 AHC CK 0004
Contempt of Courts Act, 1926 — Section 3
High Courts08 Sept 1933
Har Bakhsh Singh and Others Vs Rori Singh and Others
Allahabad High Court · (1933) 09 AHC CK 0002
High Courts07 Sept 1933Allowed
Maula Bakhsh Vs Debi Prasad
Allahabad High Court · (1933) 09 AHC CK 0020
High Courts07 Sept 1933Allowed
Mt. Lugdi Vs Har Prasad and Another
Allahabad High Court · AIR 1934 All 11
High Courts07 Sept 1933
Chandai Vs Emperor
Allahabad High Court · AIR 1933 All 891
Railways Act, 1890 — Section 122
High Courts04 Sept 1933Disposed Of
Sheo Narain and Another Vs Dist. Judge, Shahjahanpur and Another
Allahabad High Court · AIR 1933 All 826
Uttar Pradesh District Boards Act, 1922 — Section 71