High Courts22 Aug 1933
Syed Qudarat Ali and Others Vs Abdul Samad
Allahabad High Court · (1933) 08 AHC CK 0008
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,398 of 5,024
High Courts22 Aug 1933
Abhai Ram Vs Dharam Singh and Others
Allahabad High Court · (1933) 08 AHC CK 0005
High Courts18 Aug 1933Allowed
In Re: Seth Ganga Sagar
Allahabad High Court · AIR 1934 All 370
Income Tax Act, 1922 — Section 66(3)
High Courts18 Aug 1933Allowed
Madho Lal Vs Lal Bahadur Singh
Allahabad High Court · (1933) 08 AHC CK 0047
High Courts18 Aug 1933
B. Shiva Prasad Gupta Vs Emperor
Allahabad High Court · AIR 1933 All 820 : 145 Ind. Cas. 670
Motor Vehicles Act, 1914 — Section 16
High Courts18 Aug 1933
Mathura Das Channu Lal Vs Emperor
Allahabad High Court · AIR 1934 All 929
Income Tax Act, 1961 — Section 66
High Courts18 Aug 1933
Jagdish Saran Vs Jaidai Kunwar and Another
Allahabad High Court · (1933) 08 AHC CK 0027
High Courts18 Aug 1933
SETH GANGA SAGAR, IN RE.
Allahabad High Court · (1934) 2 ITR 155
Income Tax Act, 1922 — Section 66(3)
High Courts18 Aug 1933
Radha Krishna Chaube and Others Vs Mahadeo Ahir
Allahabad High Court · (1933) 08 AHC CK 0004
Penal Code, 1860 (IPC) — Section 147, 323
High Courts18 Aug 1933
Ram Sarup minor through Musammat Chameli Vs Chatar Bhuj and Another
Allahabad High Court · (1933) 08 AHC CK 0002
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Aug 1933Dismissed
Radhey Shiam minor through Mst. Indermani and Another Vs Lala Matru Mal
Allahabad High Court · (1933) 08 AHC CK 0082
High Courts17 Aug 1933Dismissed
Bansidhar and Another Vs Shiv Singh and Others
Allahabad High Court · (1933) 08 AHC CK 0059
High Courts17 Aug 1933
Swami Dayal through Pearey Lal Vs Musammat Amrawati and Others
Allahabad High Court · (1933) 08 AHC CK 0030
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts16 Aug 1933Dismissed
Raghunath Prasad Singh Vs Raja Kashi Nath Bahadur Pal
Allahabad High Court · (1933) 08 AHC CK 0086
High Courts16 Aug 1933Allowed
Noor Ahmad Vs Irshad Ghaus
Allahabad High Court · (1933) 08 AHC CK 0083
High Courts16 Aug 1933
Dr. M.H. Faruqi Vs Municipal Board
Allahabad High Court · 146 Ind. Cas. 691
Criminal Procedure Code, 1898 (CrPC) — Section 250Uttar Pradesh Municipalities Act, 1916 — Section 296
High Courts16 Aug 1933
Kunj Behari Lal minor through Musammat Larheti Vs Deoki Nandan and Another
Allahabad High Court · (1933) 08 AHC CK 0036
High Courts16 Aug 1933
Umed Creditor Vs Hafiz Abdul Ghani and Others
Allahabad High Court · (1933) 08 AHC CK 0033
Provincial Insolvency Act, 1920 — Section 54