High Courts16 Aug 1933
M.H. Faruqi Vs Municipal Board
Allahabad High Court · AIR 1933 All 814
Criminal Procedure Code, 1898 (CrPC) — Section 250
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,399 of 5,024
High Courts15 Aug 1933
Sh. Mukhtar Ahmad Vs Mohamdi Begum
Allahabad High Court · (1933) 08 AHC CK 0035
High Courts14 Aug 1933Allowed
Ram Baran Dube and Others Vs Ram Karan Singh and Others
Allahabad High Court · (1933) 08 AHC CK 0091
High Courts14 Aug 1933Dismissed
Suraj Ket Prasad Vs Chandra Mul and Others
Allahabad High Court · AIR 1934 All 1071 : 153 Ind. Cas. 517
Specific Relief Act, 1877 — Section 39
High Courts14 Aug 1933Dismissed
Gopi Chand and Another Vs Shah Har Govind and Another
Allahabad High Court · (1933) 08 AHC CK 0080
Evidence Act, 1872 — Section 68
High Courts14 Aug 1933Dismissed
Badal Khan Vs P.D. Torpey and Another
Allahabad High Court · (1933) 08 AHC CK 0073
High Courts14 Aug 1933
Duni Chand and Others Vs Harkesh Singh and Musammat Bhup Kunwar and Others
Allahabad High Court · (1933) 08 AHC CK 0013
Transfer of Property Act, 1882 — Section 41
High Courts14 Aug 1933
Phul Chand Vs Ram Narain and Others
Allahabad High Court · (1933) 08 AHC CK 0012
High Courts14 Aug 1933
Mt. Akbari Begam Vs Rahmat Husain and Others
Allahabad High Court · (1933) 08 AHC CK 0006
High Courts11 Aug 1933Dismissed
Hasina Begam, Musammat and Others Vs Abdul Hafiz
Allahabad High Court · (1933) 08 AHC CK 0093
Agra Tenancy Act, 1926 — Section 226, 227Contract Act, 1872 — Section 37
High Courts11 Aug 1933Dismissed
Pandit Gajadhar Prasad Sharma Vs Mahesh Narain Singh, Babu
Allahabad High Court · (1933) 08 AHC CK 0056
Evidence Act, 1872 — Section 91
High Courts11 Aug 1933
Mt. Hasina Begum Vs Munshi Abdul Hafiz
Allahabad High Court · AIR 1934 All 139
High Courts11 Aug 1933
L. Narayan Dass Vs Mt. Taravali
Allahabad High Court · AIR 1933 All 756 : 145 Ind. Cas. 915
High Courts11 Aug 1933
Ram Behahi Singh, Babu Vs Kamla Singh and Others
Allahabad High Court · (1933) 08 AHC CK 0026
High Courts11 Aug 1933
Parbati, Musammat Vs Ghafoor Khan and Another
Allahabad High Court · (1933) 08 AHC CK 0022
Evidence Act, 1872 — Section 32(2)
High Courts10 Aug 1933
Lakhan Singh, Thakur Vs Ram Singh and Others
Allahabad High Court · (1933) 08 AHC CK 0021
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts09 Aug 1933Dismissed
Janki Prasad and Others Vs Abdul Majid Khan and Another
Allahabad High Court · (1933) 08 AHC CK 0074
Transfer of Property Act, 1882 — Section 91(f)
High Courts09 Aug 1933Dismissed
Raza Ali Khan Vs Rahat Husain Khan and Others
Allahabad High Court · AIR 1933 All 754 : 145 Ind. Cas. 951
Negotiable Instruments Act, 1881 (NI) — Section 120