High Courts03 Aug 1933Dismissed
Rao Masoom Ali Khan Vs Rao Ali Ahmad Khan
Allahabad High Court · (1933) 08 AHC CK 0011
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,401 of 5,024
High Courts02 Aug 1933Dismissed
Baqar Ali Vs Suraj Lal
Allahabad High Court · (1933) 08 AHC CK 0092
Evidence Act, 1872 — Section 91Limitation Act, 1908 — Section 19(1)
High Courts02 Aug 1933Disposed Of
Ali Khan alias Masud Mian minor through Abdul Wajid Khan Vs Itrat Husain and Another
Allahabad High Court · (1933) 08 AHC CK 0062
High Courts02 Aug 1933Allowed
Balkaran and Others Vs Ajodhya Kalwar and Another
Allahabad High Court · (1933) 08 AHC CK 0055
High Courts02 Aug 1933Allowed
Musammat Jagrani and Others Vs Gaya and Another
Allahabad High Court · (1933) 08 AHC CK 0040
High Courts02 Aug 1933
Muhammad Sajjad Ali Khan and Others Vs Secy. of State
Allahabad High Court · AIR 1933 All 742 : 145 Ind. Cas. 526
Land Acquisition Act, 1894 — Section 23(2)Land Acquisition Act, 1894 — Section 23(2)Land Acquisition Act, 1894 — Section 23(2)
High Courts02 Aug 1933
Syed Fiaz Ali and Another Vs Syed Aftab Husain and Others
Allahabad High Court · (1933) 08 AHC CK 0009
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts02 Aug 1933
Mt. Jaqrani and Others Vs Gaya and Another
Allahabad High Court · (1933) 08 AHC CK 0003
High Courts01 Aug 1933Allowed
Mohammad Bhai Vs Mithoo Lal and Another
Allahabad High Court · (1933) 08 AHC CK 0090
High Courts01 Aug 1933
Alauddin Khan (and after his death Shabuddin Khan) and Others Vs Shamshuddin and Another
Allahabad High Court · (1933) 08 AHC CK 0017
Civil Procedure Code, 1908 (CPC) — Section 144Transfer of Property Act, 1882 — Section 62
High Courts31 Jul 1933Dismissed
Daljit Shukul Vs Ram Nath Kandoo
Allahabad High Court · (1933) 07 AHC CK 0036
Civil Procedure Code, 1908 (CPC) — Section 60(c)
High Courts31 Jul 1933Allowed
Har Bilas Vs Dalla and Another
Allahabad High Court · AIR 1933 All 829
Agra Tenancy Act, 1926 — Section 273
High Courts31 Jul 1933Dismissed
Lallu Sahi Vs Nepal Ram and Others
Allahabad High Court · (1933) 07 AHC CK 0029
High Courts28 Jul 1933Disposed Of
Sukh Nandan Vs Mst. Moorti
Allahabad High Court · (1933) 07 AHC CK 0026
High Courts28 Jul 1933
Baldeo Singh and Another Vs Chuni Lal and Others
Allahabad High Court · AIR 1933 All 664
High Courts26 Jul 1933Disposed Of
Mt. Hasina Begum and Others Vs Abdul Hafiz
Allahabad High Court · AIR 1934 All 100
High Courts26 Jul 1933Disposed Of
Musammat Hasina Begam and Others Vs Munshi Abdul Hafiz
Allahabad High Court · 146 Ind. Cas. 81
Agra Tenancy Act, 1926 — Section 226, 227
High Courts26 Jul 1933
Vidya Ram Vs Lajja Ram and Others
Allahabad High Court · (1933) 07 AHC CK 0007
Provincial Insolvency Act, 1920 — Section 37