High Courts18 Jul 1933
Gauri Shanker Pandey and Another Vs Bishunath Pandey and Others
Allahabad High Court · (1933) 07 AHC CK 0004
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,403 of 5,024
High Courts18 Jul 1933
Attar Singh Vs Musammat Man Kunwar and Others
Allahabad High Court · 146 Ind. Cas. 983
Evidence Act, 1872 — Section 115Specific Relief Act, 1877 — Section 42
High Courts18 Jul 1933Dismissed
Dhondha Kandoo Vs Sitaram and Others
Allahabad High Court · (1933) 07 AHC CK 0001
High Courts17 Jul 1933Dismissed
Anand Sarup Vs Indarman Lala
Allahabad High Court · (1933) 07 AHC CK 0027
Civil Procedure Code, 1882 — Section 246Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18
High Courts17 Jul 1933Disposed Off
In Re: Burmah Shell Oil Storage and Distributing Co. Ltd. of India
Allahabad High Court · (1933) 07 AHC CK 0024
High Courts08 Jun 1933Allowed
Jagdamba Prasad and Others Vs Emperor
Allahabad High Court · AIR 1933 All 626 : (1933) ILR (All) 871 : 145 Ind. Cas. 922
Penal Code, 1860 (IPC) — Section 498Penal Code, 1860 (IPC) — Section 498Penal Code, 1860 (IPC) — Section 498
High Courts05 Jun 1933Dismissed
Emperor Vs Balbir Singh and Another
Allahabad High Court · 145 Ind. Cas. 735
Forest Act, 1927 — Section 26(1)
High Courts05 Jun 1933Allowed
Balbir Singh and Another Vs Emperor
Allahabad High Court · AIR 1933 All 630
Forest Act, 1927 — Section 26(1)(i)Forest Act, 1927 — Section 26(1)(i)Forest Act, 1927 — Section 26(1)(i)
High Courts30 May 1933
Mt. Ram Kali Vs Kripa Shanker and Others
Allahabad High Court · (1933) 05 AHC CK 0006
High Courts29 May 1933
R.N. Basu (for B. Parshottam Das Tandon) Vs Emperor
Allahabad High Court · (1933) 05 AHC CK 0007
High Courts29 May 1933
Emperor Vs R.N. Basu (for B. Parshottam Das Tandon)
Allahabad High Court · (1933) 05 AHC CK 0005
High Courts26 May 1933Allowed
Hikmat Ali and Another Vs Emperor
Allahabad High Court · AIR 1934 All 389
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 323
High Courts22 May 1933Dismissed
Emperor Vs Gayan Singh and Others
Allahabad High Court · (1933) 05 AHC CK 0020
High Courts19 May 1933
Mt. Bafatan Vs Emperor
Allahabad High Court · AIR 1933 All 617 : (1933) ILR (All) 843
High Courts02 May 1933Dismissed
Mt. Khatun Fatima Vs Shib Singh and Others
Allahabad High Court · AIR 1933 All 917 : 147 Ind. Cas. 840
Transfer of Property Act, 1882 — Section 41
High Courts02 May 1933Dismissed
Moti Lal Vs Radhey Lal and Others
Allahabad High Court · (1933) 05 AHC CK 0018