High Courts26 Jul 1933
Ul Rahman Vs Saran Das
Allahabad High Court · (1933) 07 AHC CK 0005
Civil Procedure Code, 1908 (CPC) — Section 107
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,402 of 5,024
High Courts25 Jul 1933Allowed
Chameli Bibi, Musammat Vs Jainwati Bibi, Musammat
Allahabad High Court · (1933) 07 AHC CK 0031
Guardians and Wards Act, 1890 — Section 17(3), 39
High Courts24 Jul 1933Dismissed
Harbhavan Vs Vidya Ram, Lala and Another
Allahabad High Court · (1933) 07 AHC CK 0037
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Specific Relief Act, 1877 — Section 9
High Courts24 Jul 1933
Kalu Ram-Ganpat Ram Vs Ram Saran Ram-Ram Narain Ram and Others
Allahabad High Court · AIR 1933 All 662 : 145 Ind. Cas. 701
Civil Procedure Code, 1908 (CPC) — Section 24Civil Procedure Code, 1908 (CPC) — Section 24Civil Procedure Code, 1908 (CPC) — Section 24
High Courts24 Jul 1933Disposed Of
Ram Katori and Another Vs M. Shafiq Ahmad and Another
Allahabad High Court · AIR 1933 All 732 : (1933) ILR (All) 983 : 147 Ind. Cas. 178
Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Jul 1933
Habib Ahmad Razvi Vs Hamida Khatun, Musammat
Allahabad High Court · (1933) 07 AHC CK 0006
High Courts21 Jul 1933Dismissed
Jamna Bhagat and Others Vs Oudh Behari Mal and Others
Allahabad High Court · AIR 1933 All 733
High Courts21 Jul 1933Dismissed
Ram Singh Vs Deo Narain and Others
Allahabad High Court · (1933) 07 AHC CK 0023
High Courts21 Jul 1933
Kharaiti Vs Emperor
Allahabad High Court · AIR 1933 All 665 : (1933) ILR (All) 979
Penal Code, 1860 (IPC) — Section 366Penal Code, 1860 (IPC) — Section 366Penal Code, 1860 (IPC) — Section 366
High Courts21 Jul 1933
Sheo Balak Chaudhari and Another Vs Ram Saran Chaudhary and Others
Allahabad High Court · AIR 1933 All 788 : (1933) ILR (All) 975
Agra Pre-emption Act, 1922 — Section 21
High Courts20 Jul 1933Dismissed
Mohammad Hanif and Others Vs Ali Raza
Allahabad High Court · (1933) 07 AHC CK 0035
High Courts20 Jul 1933Disposed Of
B. Bansgopal Vs Emperor
Allahabad High Court · (1933) 07 AHC CK 0021
High Courts20 Jul 1933Dismissed
Sheikh Muhammad Hanif and Others Vs Sheikh Ali Raza
Allahabad High Court · (1933) 07 AHC CK 0016
High Courts20 Jul 1933Dismissed
Gopi Nath Vs Gobind Missir and Others
Allahabad High Court · AIR 1934 All 360
High Courts19 Jul 1933Dismissed
Bankey Lal Vs Mt. Ram Piari and Others
Allahabad High Court · (1933) 07 AHC CK 0032
High Courts19 Jul 1933Dismissed
Rikhdeo Rai and Others Vs Ganga Prasad Pande and Others
Allahabad High Court · AIR 1933 All 825
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Jul 1933Disposed Of
Shiam Lal and Others Vs Collector of Agra
Allahabad High Court · (1933) 07 AHC CK 0020
High Courts18 Jul 1933Dismissed
Mt. Salamat Begam Vs Sheikh Ikram and Others
Allahabad High Court · (1933) 07 AHC CK 0028
High Courts18 Jul 1933Dismissed
Ram Narain Chaube and Others Vs Basdeo Misra and Others
Allahabad High Court · AIR 1934 All 70
High Courts18 Jul 1933
Atar Singh Vs Mt. Man Kunwar and Others
Allahabad High Court · AIR 1933 All 833
Agra Tenancy Act, 1926 — Section 18