High Courts31 Oct 1933Dismissed
Sabir Husain and Another Vs Farzand Hasan
Allahabad High Court · (1933) 10 AHC CK 0037
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,393 of 5,024
High Courts31 Oct 1933Dismissed
Collector of Bulandshahr Vs Gokal Chand
Allahabad High Court · (1933) 10 AHC CK 0025
High Courts31 Oct 1933
Mt. Chunna Kunwar Vs Lala Mukat Behari Lal and Others
Allahabad High Court · (1933) 10 AHC CK 0013
High Courts31 Oct 1933
In Re: Mr. Shiva Narain Jafa, Advocate, Badaun
Allahabad High Court · 147 Ind. Cas. 608
High Courts30 Oct 1933Dismissed
M. Abdul Rasheed Khan Vs Pt. Balli Ram
Allahabad High Court · (1933) 10 AHC CK 0042
High Courts29 Oct 1933Allowed
Prem Dutta Paliwal Vs Superintendent Central Prison Agra and Uttar Pradesh Government, Lucknow
Allahabad High Court · (1933) 10 AHC CK 0007
High Courts27 Oct 1933Disposed Of
In Re: Dehra Dun Mussoorie Electric Tramway Co. Ltd.
Allahabad High Court · AIR 1934 All 189
High Courts27 Oct 1933
Behari Lal Chatterji Vs Commissioner of Income Tax
Allahabad High Court · (1933) 10 AHC CK 0044
High Courts27 Oct 1933
In Re: Behari Lal Chatterji Dasaswamedh
Allahabad High Court · AIR 1934 All 930
Income Tax Act, 1961 — Section 52
High Courts27 Oct 1933
Atma Ram Vs Beni Prasad and Others
Allahabad High Court · AIR 1934 All 198 : 147 Ind. Cas. 1067
High Courts27 Oct 1933
BEHARI LAL CHATTERJI Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1934) 2 ITR 377
Income Tax Act, 1961 — Section 22(2)
High Courts27 Oct 1933
The Dehra Dun Mussoorie Electric Tramway Co. Ltd. in Liquidation Vs Dun Hardware Stores
Allahabad High Court · 147 Ind. Cas. 682
High Courts26 Oct 1933
Sandal Singh Vs Dist. Magistrate and Superintendent
Allahabad High Court · (1933) 10 AHC CK 0038
High Courts26 Oct 1933Dismissed
Ram Das and Others Vs Emperor
Allahabad High Court · (1933) 10 AHC CK 0035
High Courts25 Oct 1933Dismissed
Aziz Ahmad and Others Vs Riaz-ul Hasan and Others
Allahabad High Court · (1933) 10 AHC CK 0033
High Courts24 Oct 1933Allowed
Ram Kumar Dube and Others Vs Mt. Bhagwanta
Allahabad High Court · (1933) 10 AHC CK 0046
High Courts24 Oct 1933Allowed
Man Singh Vs Jagat Narain and Another
Allahabad High Court · AIR 1934 All 312
Agra Tenancy Act, 1926 — Section 196