High Courts17 Nov 1933Dismissed
Kanchan Vs Emperor
Allahabad High Court · AIR 1934 All 651
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 323
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,391 of 5,024
High Courts16 Nov 1933Dismissed
Secy. of State Vs Shiva Datt and Another
Allahabad High Court · AIR 1934 All 438 : 147 Ind. Cas. 751
High Courts16 Nov 1933Dismissed
Fazal Husain Vs Muhammad Kazim and Others
Allahabad High Court · (1933) 11 AHC CK 0071
High Courts16 Nov 1933Disposed Of
Gauri Shankar and Others Vs B. Kashi Nath and Another
Allahabad High Court · AIR 1934 All 367
Limitation Act, 1963 — Section 5
High Courts16 Nov 1933
B. Kashi Nath and Another Vs Gauri Shankar and Others
Allahabad High Court · 148 Ind. Cas. 290
Limitation Act, 1963 — Section 12(2), 5
High Courts15 Nov 1933Dismissed
Mohammad Mustafa Ali Khan Vs District Board and Another
Allahabad High Court · (1933) 11 AHC CK 0056
High Courts15 Nov 1933Allowed
Man Singh and Another Vs Sanghi Dal Chand
Allahabad High Court · AIR 1934 All 163 : 147 Ind. Cas. 1186
High Courts15 Nov 1933Dismissed
B. Sanwal Das Vs Sita Ram and Another
Allahabad High Court · AIR 1934 All 128
High Courts14 Nov 1933Disposed Of
Hari Chand Vs Inder Sen and Another
Allahabad High Court · (1933) 11 AHC CK 0044
High Courts13 Nov 1933
Gerald Thomas Cockman Vs Mrs. Olga Myrtle Cockman and Another
Allahabad High Court · AIR 1934 All 618 : 150 Ind. Cas. 445
Evidence Act, 1872 — Section 32(3)
High Courts13 Nov 1933Allowed
Madan Mohan Garg Vs Bohra Ram Lal
Allahabad High Court · (1933) 11 AHC CK 0067
High Courts13 Nov 1933Dismissed
Ganesh Prasad Singh Vs Bechu Singh
Allahabad High Court · (1933) 11 AHC CK 0065
High Courts11 Nov 1933Dismissed
The District Board, Allahabad Vs Baijnath Prasad
Allahabad High Court · (1933) 11 AHC CK 0002
Uttar Pradesh District Boards Act, 1922 — Section 192, 65
High Courts10 Nov 1933Allowed
Kashi and Others Vs Jagoo Bai and Another
Allahabad High Court · AIR 1934 All 290
Agra Tenancy Act, 1926 — Section 197Provincial Small Cause Courts Act, 1887 — Section 23
High Courts10 Nov 1933Allowed
Kalika Prasad and Others Vs Shiam Kishore Singh
Allahabad High Court · AIR 1934 All 131
High Courts10 Nov 1933
Girdhari Lal Vs Ashfaq Ali Khan and Another
Allahabad High Court · AIR 1934 All 448 : 147 Ind. Cas. 773
High Courts09 Nov 1933Allowed
Chatar Sen Vs Mitter Sen and Another
Allahabad High Court · 155 Ind. Cas. 653