High Courts24 Nov 1933
Musammat Rasoolan Bibi Vs Musammat Ram Kuar and Others
Allahabad High Court · 155 Ind. Cas. 156
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 34 Rule 1
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Allahabad High Court judgments
1,00,467 judgments · page 4,390 of 5,024
High Courts24 Nov 1933
COMMISSIONER OF INCOME TAX, UNITED PROVINCES Vs OFFICIAL LIQUIDATOR OF THE AGRA SPINNING AND WEAVING MILLS CO., LTD.
Allahabad High Court · (1934) 2 ITR 79
Income Tax Act, 1961 — Section 22(1)
High Courts23 Nov 1933Disposed Of
Makhan Lal and Others Vs Secy. of State
Allahabad High Court · (1933) 11 AHC CK 0035
High Courts22 Nov 1933Allowed
Ghurey Lal Vs Firm Jagannath-Kashi Nath and Others
Allahabad High Court · 147 Ind. Cas. 673
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(4)
High Courts22 Nov 1933Allowed
Lallu Singh Vs Lala Chander Sen
Allahabad High Court · (1933) 11 AHC CK 0068
High Courts22 Nov 1933Disposed Of
Mt. Balkesha Kunwar and Another Vs Harakh Chand and Others
Allahabad High Court · (1933) 11 AHC CK 0031
High Courts22 Nov 1933Allowed
Churey Lal Vs Firm Jagannath Sashi Nath and Others
Allahabad High Court · AIR 1934 All 458(1)
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 8(1)
High Courts22 Nov 1933
Lala Ram and Others Vs Budhu
Allahabad High Court · AIR 1934 All 330 : 147 Ind. Cas. 990
Uttar Pradesh Village Panchavat Act, 1920 — Section 71
High Courts22 Nov 1933
Mt. Dulia and Another Vs Ram Narain and Others
Allahabad High Court · (1933) 11 AHC CK 0004
High Courts21 Nov 1933Disposed Of
Mt. Ghafooran Vs Ram Chandra Das
Allahabad High Court · (1933) 11 AHC CK 0050
High Courts21 Nov 1933
Gauri Shankar Bhargava Vs Jagat Narain Shahgal
Allahabad High Court · (1933) 11 AHC CK 0027
High Courts20 Nov 1933Allowed
Philip Spratt and Another Vs Emperor
Allahabad High Court · AIR 1934 All 207
High Courts17 Nov 1933Dismissed
Tula Ram Vs Tikam Singh and Others
Allahabad High Court · AIR 1934 All 315
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts17 Nov 1933Dismissed
Abbas Khan and Another Vs Muhammad Ali
Allahabad High Court · (1933) 11 AHC CK 0070
High Courts17 Nov 1933Dismissed
Dasrath Rai and Others Vs Emperor
Allahabad High Court · (1933) 11 AHC CK 0049
High Courts17 Nov 1933
(Firm) Har Prasad Kailash Chand Vs L. Kedarnath and Others
Allahabad High Court · AIR 1935 All 350 : 147 Ind. Cas. 334