High Courts08 Nov 1933Dismissed
Jagannath Vs Mukhram
Allahabad High Court · (1933) 11 AHC CK 0069
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 408, 477(a)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,392 of 5,024
High Courts08 Nov 1933Dismissed
Prem Ballabh Pant Vs Mt. Shri Krishna Sundari and Another
Allahabad High Court · (1933) 11 AHC CK 0033
High Courts08 Nov 1933Dismissed
Habib Ullah and Another Vs Mahmood and Others
Allahabad High Court · (1933) 11 AHC CK 0018
High Courts08 Nov 1933
Habibullah and another Vs Mahmood and others
Allahabad High Court · (1933) 11 AHC CK 0010
High Courts07 Nov 1933Allowed
Mt. Kaulpati Kuar Vs Kashi Prashad Singh
Allahabad High Court · (1933) 11 AHC CK 0043
High Courts07 Nov 1933Dismissed
Sukhala and Another Vs Emperor
Allahabad High Court · (1933) 11 AHC CK 0024
High Courts07 Nov 1933Dismissed
Sukhlal and Another Vs Emperor
Allahabad High Court · (1933) 11 AHC CK 0011
High Courts06 Nov 1933Dismissed
Deota Din Singh Vs Raj Narain Singh and Another
Allahabad High Court · (1933) 11 AHC CK 0019
High Courts03 Nov 1933Dismissed
Haji Muhammad Said Khan Vs Pandit Mangal Prasad Dube
Allahabad High Court · (1933) 11 AHC CK 0081
High Courts03 Nov 1933Disposed Of
Biradhmal Lodha Vs Income Tax Commissioner
Allahabad High Court · (1933) 11 AHC CK 0064
High Courts03 Nov 1933Dismissed
Mohammad Said Khan Vs Mangal Prasad Dube
Allahabad High Court · (1933) 11 AHC CK 0042
High Courts03 Nov 1933
Phonsia Vs Emperor
Allahabad High Court · AIR 1935 All 59 : 152 Ind. Cas. 619
Criminal Procedure Code, 1898 (CrPC) — Section 369Penal Code, 1860 (IPC) — Section 494, 498
High Courts03 Nov 1933
(Firm) Abdul Aziz Khan Vs Niaz Ullah Lambardar
Allahabad High Court · AIR 1934 All 126 : 147 Ind. Cas. 295
High Courts03 Nov 1933
Biradhmal Lodha Vs Commissioner of Income Tax
Allahabad High Court · (1933) 11 AHC CK 0008
High Courts03 Nov 1933
BIRADHMAL LODHA Vs COMMISSIONER OF Income Tax.
Allahabad High Court · (1933) 11 AHC CK 0001
High Courts01 Nov 1933Allowed
Azimullah Vs Rani Phool Khunwari
Allahabad High Court · (1933) 11 AHC CK 0034
High Courts01 Nov 1933Dismissed
Abdul Rahman and Others Vs Sheo Dayal and Another
Allahabad High Court · (1933) 11 AHC CK 0032
High Courts31 Oct 1933Dismissed
Collector of Bulandshahr Vs Gokul Chand
Allahabad High Court · (1933) 10 AHC CK 0051