High Courts30 Nov 1933Dismissed
Bhudat Singh Vs Mangat Rai and Others
Allahabad High Court · (1933) 11 AHC CK 0057
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,389 of 5,024
High Courts30 Nov 1933Dismissed
Kamta Prasad Misir and Another Vs Chait Narain Singh and Others
Allahabad High Court · (1933) 11 AHC CK 0021
High Courts29 Nov 1933Dismissed
Rajju Lal Vs Emperor
Allahabad High Court · AIR 1934 All 325
Criminal Procedure Code, 1898 (CrPC) — Section 133, 539B
High Courts29 Nov 1933Disposed Off
In Re: In dan States Bank Ltd.
Allahabad High Court · (1933) 11 AHC CK 0055
Companies Act, 1956 — Section 230(b), 231
High Courts29 Nov 1933Allowed
Mt. Parbati Devi Vs Banwari Lal and Others
Allahabad High Court · AIR 1934 All 311
High Courts29 Nov 1933Allowed
L. Laiq Ram Vs Har Prasad and Others
Allahabad High Court · AIR 1934 All 253 : 147 Ind. Cas. 1201
High Courts29 Nov 1933Disposed Of
Lal Behari Prasad Pandey and Another Vs Bindesari Misra
Allahabad High Court · AIR 1934 All 249
High Courts29 Nov 1933Allowed
Bala Prasad, Secy. Municipal Board Vs Muzammil Husain
Allahabad High Court · AIR 1934 All 190
High Courts29 Nov 1933
Emperor Vs Rajjoo Lal
Allahabad High Court · 148 Ind. Cas. 615
Criminal Procedure Code, 1898 (CrPC) — Section 539B
High Courts28 Nov 1933Disposed Of
Raj Narain Verma Vs Emperor
Allahabad High Court · AIR 1934 All 318 : 147 Ind. Cas. 1199
Evidence Act, 1872 — Section 114Uttar Pradesh Municipalities Act, 1916 — Section 155
High Courts28 Nov 1933Dismissed
Girdhari Lal and Others Vs Emperor
Allahabad High Court · (1933) 11 AHC CK 0051
High Courts28 Nov 1933
Mt. Nabban Begam and Others Vs Mt. Moti Begam
Allahabad High Court · (1933) 11 AHC CK 0023
High Courts27 Nov 1933Allowed
B. Murari Lal and Another Vs S. Raghubir Saran and Others
Allahabad High Court · (1933) 11 AHC CK 0061
High Courts24 Nov 1933Dismissed
Raghubar Dayal Vs Emperor
Allahabad High Court · AIR 1934 All 201 : 150 Ind. Cas. 672
High Courts24 Nov 1933Allowed
Mt. Rasolan Bibi Vs Mt. Ram Kuar and Others
Allahabad High Court · AIR 1935 All 205
High Courts24 Nov 1933Dismissed
In Re: Indian States Bank Ltd.
Allahabad High Court · AIR 1934 All 114 : 147 Ind. Cas. 332
High Courts24 Nov 1933Allowed
Commissioner of Income Tax, United Provinces Vs Official Liquidator of the Agra Spinning and Weaving Mills Co. Ltd.
Allahabad High Court · 152 Ind. Cas. 183
High Courts24 Nov 1933Disposed Of
Tara Chand Vs Radha Swami Sat Sang Sabha and Others
Allahabad High Court · (1933) 11 AHC CK 0029
High Courts24 Nov 1933Allowed
Commissioner of Income Tax Vs Official Liquidator, Agra Spinning and Weaving Mills Co., Ltd.
Allahabad High Court · (1933) 11 AHC CK 0020