High Courts15 Dec 1933
Bharat Insurance Company, Limited Vs The Income Tax Commissioner, The Punjab, Lahore
Allahabad High Court · (1933) 12 AHC CK 0004
Income Tax Act, 1922 — Section 66(2)Life Assurance Act, 1912 — Section 5, 6
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,387 of 5,024
High Courts14 Dec 1933Dismissed
Mt. Shahzadi and Another Vs Beni Prasad and Another
Allahabad High Court · AIR 1934 All 390
Contract Act, 1872 — Section 70Evidence Act, 1872 — Section 3, 67
High Courts13 Dec 1933Disposed Of
B. Narotam Das Vs B. Bhagwan Dass
Allahabad High Court · (1933) 12 AHC CK 0036
High Courts13 Dec 1933Allowed
Mohan Singh Vs Emperor
Allahabad High Court · AIR 1934 All 472 : 153 Ind. Cas. 697
Criminal Procedure Code, 1898 (CrPC) — Section 199Penal Code, 1860 (IPC) — Section 366
High Courts12 Dec 1933Dismissed
Lachhman Rai and Another Vs Jang Bahadur Rai and Others
Allahabad High Court · AIR 1934 All 287
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts12 Dec 1933
Charitter Shukal Vs Lal Behari Singh and Another
Allahabad High Court · 154 Ind. Cas. 106
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts11 Dec 1933Dismissed
Mahant Narain Gir Vs Ram Lakhan Gir
Allahabad High Court · (1933) 12 AHC CK 0064
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Dec 1933Allowed
Sidheshwar Nath Vs Emperor
Allahabad High Court · (1933) 12 AHC CK 0056
High Courts11 Dec 1933Dismissed
(Mahanth) Narain Gir Vs Ram Lakhan Gir and Another
Allahabad High Court · (1933) 12 AHC CK 0034
High Courts11 Dec 1933Allowed
Muhammad Sultan Vs Clive Insurance Co., Ltd. and Another
Allahabad High Court · AIR 1934 All 298
Contract Act, 1872 — Section 7
High Courts07 Dec 1933Dismissed
Budhsen Vs Emperor
Allahabad High Court · 148 Ind. Cas. 384
United Provinces Prevention of Adulteration Act, 1912 — Section 4
High Courts07 Dec 1933Dismissed
Raghunath Ram and Others Vs Lachman Rai and Others
Allahabad High Court · (1933) 12 AHC CK 0053
High Courts07 Dec 1933
Budh Sen Vs Emperor
Allahabad High Court · AIR 1934 All 329
United Provinces Prevention of Adulteration Act, 1912 — Section 4
High Courts07 Dec 1933
Bhagwan Din Vs Bagridi and Others
Allahabad High Court · AIR 1934 All 834 : 152 Ind. Cas. 165
Agra Tenancy Act, 1926 — Section 196, 268
High Courts06 Dec 1933Allowed
Jit Singh and Others Vs Shah Munir and Others
Allahabad High Court · AIR 1935 All 155
High Courts06 Dec 1933Allowed
Partab Chand Ratan Chand Vs Gilbert
Allahabad High Court · AIR 1934 All 695
Negotiable Instruments Act, 1881 (NI) — Section 6
High Courts06 Dec 1933Dismissed
Kishan Swarup Vs Mukandi Lal and Another
Allahabad High Court · (1933) 12 AHC CK 0041
High Courts06 Dec 1933
Mt. Parbha Vs Lala Suraj Bhan and Others
Allahabad High Court · AIR 1935 All 157
Civil Procedure Code, 1908 (CPC) — Section 15
High Courts06 Dec 1933
Mt. Beni Kunwar Vs Shah Mohammad Ahsan Ullah
Allahabad High Court · AIR 1935 All 151