High Courts06 Dec 1933
Habib Ullah Vs Mt. Ganesh Dai and Another
Allahabad High Court · AIR 1934 All 447 : 150 Ind. Cas. 601
Transfer of Property Act, 1882 — Section 40
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,388 of 5,024
High Courts05 Dec 1933Dismissed
Narain Das Vs Bhagwati Prasad
Allahabad High Court · (1933) 12 AHC CK 0055
High Courts05 Dec 1933Allowed
Jwala Prasad Vs Emperor
Allahabad High Court · AIR 1934 All 320
Electricity Act, 1910 — Section 23(2)Penal Code, 1860 (IPC) — Section 411
High Courts05 Dec 1933Dismissed
Jwala Prasad and Another Vs Emperor
Allahabad High Court · AIR 1934 All 331
Criminal Procedure Code, 1898 (CrPC) — Section 260(1)(a)
High Courts05 Dec 1933Disposed Of
Bisheshar Nath Vs Abdul and Another
Allahabad High Court · (1933) 12 AHC CK 0043
High Courts05 Dec 1933Dismissed
Iftikhar Wali Khan and Others Vs Sikandar Begam and Another
Allahabad High Court · (1933) 12 AHC CK 0040
High Courts05 Dec 1933Disposed Of
Banwari Lal Vs Chhedi Lal
Allahabad High Court · (1933) 12 AHC CK 0039
High Courts05 Dec 1933Dismissed
Sadlu Vs Emperor
Allahabad High Court · AIR 1934 All 374 : 155 Ind. Cas. 406
Criminal Procedure Code, 1898 (CrPC) — Section 103Dangerous Drugs Act, 1930 — Section 14
High Courts05 Dec 1933
Sri Nathji and Others Vs Mt. Panna Kunwar
Allahabad High Court · AIR 1935 All 239
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 19
High Courts05 Dec 1933Allowed
Srinathji and Others Vs Musammat Panna Kunwar
Allahabad High Court · (1933) 12 AHC CK 0008
High Courts05 Dec 1933Dismissed
Madho Ram Vs The Secretary of State for India in Council
Allahabad High Court · (1933) 12 AHC CK 0001
High Courts04 Dec 1933Dismissed
Misri Lal Vs Emperor
Allahabad High Court · AIR 1934 All 372 : 147 Ind. Cas. 1197
Penal Code, 1860 (IPC) — Section 467, 471
High Courts04 Dec 1933
Raja Gajendra Shah Vs Kuar Sunder Singh and Another
Allahabad High Court · AIR 1934 All 549
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts04 Dec 1933Dismissed
Rajdeo Singh Vs Jagdeo Singh
Allahabad High Court · AIR 1934 All 323
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts04 Dec 1933
Sital Prasad Vs M. Md. Murauwat Yar Khan and Others
Allahabad High Court · AIR 1934 All 972
Transfer of Property Act, 1882 — Section 52
High Courts01 Dec 1933Dismissed
Ram Bharose Vs Bishnath Prasad
Allahabad High Court · (1933) 12 AHC CK 0052
High Courts01 Dec 1933Allowed
S., an Advocate Vs Judges of High Court of Judicature, Allahabad
Allahabad High Court · AIR 1934 All 898
Civil Procedure Code, 1908 (CPC) — Section 109Evidence Act, 1872 — Section 132
High Courts01 Dec 1933Allowed
Shiva Narain Jafa Vs The Hon''ble Judges of the High Court of Judicature
Allahabad High Court · (1933) 12 AHC CK 0007
High Courts30 Nov 1933Dismissed
Firm Ghanshyam Das Hanuman Prasad Vs B. Jainarain Verman and Others
Allahabad High Court · AIR 1934 All 444
Provincial Insolvency Act, 1920 — Section 52
High Courts30 Nov 1933Disposed Of
B. Prag Nath Vs Mt. Indra Devi
Allahabad High Court · AIR 1934 All 456
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5