High Courts22 Dec 1933
Widdia Pat Upadhiya and Another Vs Mahadeo Shastri and Others
Allahabad High Court · (1933) 12 AHC CK 0013
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,386 of 5,024
High Courts22 Dec 1933Disposed Of
B. Shiva Shankar Das and Others Vs Mufti Syed Yusuf Hasan
Allahabad High Court · (1933) 12 AHC CK 0006
High Courts21 Dec 1933Dismissed
Lachman Kachhi Vs Secy. of State
Allahabad High Court · AIR 1934 All 547
High Courts21 Dec 1933Dismissed
Khunni Lal Vs Bankey Lal and Others
Allahabad High Court · (1933) 12 AHC CK 0029
High Courts21 Dec 1933
Arjun and Others Vs Man Singh of Sewai and Another
Allahabad High Court · AIR 1934 All 338
High Courts20 Dec 1933Dismissed
Mt. Mewa Kunwari Vs Bourey and Another
Allahabad High Court · AIR 1934 All 388
Stamp Act, 1899 — Section 35
High Courts20 Dec 1933Dismissed
Mool Chand and Others Vs Lalta Prasad
Allahabad High Court · AIR 1934 All 524
High Courts19 Dec 1933Disposed Of
Mt. Naima Khatun Vs Basant Singh
Allahabad High Court · (1933) 12 AHC CK 0047
High Courts19 Dec 1933Dismissed
Kunji and Others Vs Biyaz Husain and Others
Allahabad High Court · (1933) 12 AHC CK 0024
High Courts19 Dec 1933
Pancham Palodar Vs Kandhai Palodar and Another
Allahabad High Court · (1933) 12 AHC CK 0015
High Courts18 Dec 1933
Lala Jhao Lal Vs Ahmudullah and Others
Allahabad High Court · AIR 1934 All 335
High Courts15 Dec 1933
Indian States Bank Ltd. Vs Mt. Rukmini Rani and Others
Allahabad High Court · AIR 1934 All 332
Court Fees Act, 1870 — Section 4
High Courts15 Dec 1933Allowed
Emperor Vs Murat Singh and Others
Allahabad High Court · AIR 1934 All 904 : 152 Ind. Cas. 1057
Penal Code, 1860 (IPC) — Section 497, 500
High Courts15 Dec 1933Allowed
Brij Mohan Lal Vs Emperor
Allahabad High Court · AIR 1934 All 497
Uttar Pradesh Municipalities Act, 1916 — Section 298(2)H(c), 299
High Courts15 Dec 1933Dismissed
Lallain and Another Vs Emperor
Allahabad High Court · (1933) 12 AHC CK 0031
High Courts15 Dec 1933
Ikram Ullah Khan Vs Rahim Bux
Allahabad High Court · AIR 1934 All 770
Evidence Act, 1872 — Section 92