High Courts11 Jan 1934Dismissed
Iswar Das and Others Vs Bhagwan Das
Allahabad High Court · (1934) 01 AHC CK 0047
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,384 of 5,024
High Courts11 Jan 1934Allowed
Mt. Amina Khatoon and Another Vs Mohammad Hasan
Allahabad High Court · (1934) 01 AHC CK 0033
High Courts11 Jan 1934Dismissed
Jot Ram Sher Singh Vs Commissioner of Income Tax, United Provinces
Allahabad High Court · (1934) 2 ITR 129
High Courts11 Jan 1934Allowed
Ahmad Ali and Another Vs Raihan Raza
Allahabad High Court · AIR 1934 All 525
Contract Act, 1872 — Section 128
High Courts11 Jan 1934Dismissed
In Re: Jot Ram Sher Singh
Allahabad High Court · (1934) 01 AHC CK 0022
High Courts11 Jan 1934
JOT RAM SHER SINGH Vs COMMISSIONER OF Income Tax, UNITED PROVINCES.
Allahabad High Court · (1934) 2 ITR 129
Income Tax Act, 1961 — Section 27, 66(3)
High Courts10 Jan 1934
Ram Prasad Ram and Another Vs Jadunandan Upadhia
Allahabad High Court · (1934) 01 AHC CK 0030
High Courts10 Jan 1934Allowed
Madan Mohan Lal Vs Asa Ram and Another
Allahabad High Court · (1934) 01 AHC CK 0027
High Courts09 Jan 1934Dismissed
(Firm) Bansi Dhar Kunji Lal Vs Lalta Prasad and Another
Allahabad High Court · AIR 1934 All 543 : 150 Ind. Cas. 433
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts09 Jan 1934Dismissed
Manohar Singh and Others Vs Hakim Riazuddin
Allahabad High Court · (1934) 01 AHC CK 0018
High Courts05 Jan 1934Allowed
Haidari Begam Vs Jawwad Ali Shah
Allahabad High Court · AIR 1934 All 722(1) : 150 Ind. Cas. 149
Guardians and Wards Act, 1890 — Section 9
High Courts05 Jan 1934Allowed
Mt. Haidri Begum Vs Jawwad Ali Shah
Allahabad High Court · AIR 1934 All 722(1) : 150 Ind. Cas. 149
Guardians and Wards Act, 1890 — Section 9
High Courts05 Jan 1934Dismissed
Parjapati and Others Vs Jot Singh and Others
Allahabad High Court · (1934) 01 AHC CK 0044
High Courts05 Jan 1934Dismissed
Lekhraj Vs B. Chandra Prakash
Allahabad High Court · (1934) 01 AHC CK 0038
High Courts05 Jan 1934Dismissed
Madan Mohan Vs Kuar Kamla Narain Dube
Allahabad High Court · (1934) 01 AHC CK 0029
High Courts05 Jan 1934Disposed Of
Lala Atma Ram Vs Beni Prasad and Others
Allahabad High Court · (1934) 01 AHC CK 0004
High Courts04 Jan 1934Disposed Of
Abdul Hadi and Others Vs Emperor
Allahabad High Court · AIR 1934 All 829(1)
Penal Code, 1860 (IPC) — Section 147, 323
High Courts04 Jan 1934Dismissed
Mt. Haidri Begam Vs Jawad Ali Shah
Allahabad High Court · (1934) 01 AHC CK 0045
High Courts04 Jan 1934Dismissed
Duli Chand Vs Jwala Prasad and Sons
Allahabad High Court · AIR 1934 All 568
Contract Act, 1872 — Section 151