High Courts16 Feb 1934Dismissed
Mohamudul Hasan Vs Mohammad Shibli Khan
Allahabad High Court · AIR 1934 All 696
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,382 of 5,024
High Courts15 Feb 1934Dismissed
Godnicalo Hypolito Constancio Noronha Vs Elvira Rodrlgues Siqueira
Allahabad High Court · (1934) 02 AHC CK 0038
Contract Act, 1872 — Section 25
High Courts14 Feb 1934Disposed Of
Sri Narain Vs Ram Narain
Allahabad High Court · (1934) 02 AHC CK 0031
High Courts14 Feb 1934Dismissed
Kr. Sri Narain Dubey Vs Kr. Ram Narain Dubey and Another
Allahabad High Court · AIR 1934 All 624(1)
Agra Tenancy Act, 1926 — Section 249Government of India Act, 1915 — Section 107
High Courts13 Feb 1934
Khedan Ahir and Another Vs Ram Rekha Pande and Others
Allahabad High Court · AIR 1934 All 934
High Courts09 Feb 1934Allowed
Mt. Dukhi Vs Inderman Ahir and Others
Allahabad High Court · AIR 1934 All 656 : 153 Ind. Cas. 903
North Western Provinces Tenancy Act, 1901 — Section 20
High Courts09 Feb 1934Allowed
Ramhit Vs Emperor
Allahabad High Court · AIR 1934 All 776
Penal Code, 1860 (IPC) — Section 149, 302
High Courts08 Feb 1934Allowed
Ram Prasad Vs Gordhan
Allahabad High Court · AIR 1934 All 616
Contract Act, 1872 — Section 141
High Courts08 Feb 1934
Durga Prasad Singh Vs Lachmi Narain
Allahabad High Court · AIR 1934 All 789 : 153 Ind. Cas. 859
High Courts07 Feb 1934Dismissed
Mohammad Abdul Karim Vs Mohammad Yasin and Another
Allahabad High Court · 153 Ind. Cas. 214
Patents and Designs Act, 1911 — Section 53
High Courts07 Feb 1934Dismissed
Firm Narain Das Dorilal Vs Sahu Mihin Lal and others
Allahabad High Court · (1934) 02 AHC CK 0034
High Courts07 Feb 1934Dismissed
Mohammad Abdul Karim Vs Mahammad Yasin
Allahabad High Court · AIR 1934 All 798
Patents and Designs Act, 1911 — Section 83
High Courts07 Feb 1934Dismissed
Sardar Vs Emperor
Allahabad High Court · AIR 1934 All 693
Criminal Procedure Code, 1898 (CrPC) — Section 191Treasure Trove Act, 1878 — Section 20
High Courts07 Feb 1934Dismissed
Bhirug and Others Vs Emperor
Allahabad High Court · AIR 1934 All 524(1)
High Courts07 Feb 1934Dismissed
Narain Das Dori Lal Vs Mihi Lal and Others
Allahabad High Court · (1934) 02 AHC CK 0021
High Courts06 Feb 1934Dismissed
Shankar Lal and Another Vs Toshan Pal Singh
Allahabad High Court · AIR 1934 All 553 : 150 Ind. Cas. 151
Contract Act, 1872 — Section 201
High Courts02 Feb 1934Dismissed
Tika Ram and Another Vs Sri Thakur Dooji Maharaj
Allahabad High Court · AIR 1934 All 787 : 152 Ind. Cas. 189
High Courts02 Feb 1934Dismissed
Hanso Patak Vs Harmandil Patak and Another
Allahabad High Court · AIR 1934 All 851
High Courts01 Feb 1934Dismissed
Gajadhar Prasad Ramnath and Another Vs Lado Ram Gajanand
Allahabad High Court · AIR 1934 All 587 : 150 Ind. Cas. 438