High Courts06 Mar 1934
Lalman and Another Vs Shanker Singh
Allahabad High Court · (1934) 03 AHC CK 0014
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,381 of 5,024
High Courts05 Mar 1934Allowed
Rameshar Lal Bisheshar Lal Vs Jainarain Nathu Ram and Others
Allahabad High Court · AIR 1934 All 960 : 153 Ind. Cas. 224
Transfer of Property Act, 1882 — Section 3
High Courts05 Mar 1934Disposed Of
Mansab Ali Khan Vs Mt. Nabiunnisa and Others
Allahabad High Court · AIR 1934 All 702 : 150 Ind. Cas. 443
High Courts05 Mar 1934Allowed
Rameshwar Lal Bisheshwar Lal Vs Jainarain Nathu Ram and Bisheshar Lal and others
Allahabad High Court · AIR 1934 All 960 : 153 Ind. Cas. 224
Transfer of Property Act, 1882 — Section 3
High Courts26 Feb 1934Dismissed
Jagar Nath Gir Vs Sher Bahadur Singha and Another
Allahabad High Court · (1934) 02 AHC CK 0035
High Courts26 Feb 1934Dismissed
Brij Ratan Das and Another Vs Ram Govind Pande and Another
Allahabad High Court · AIR 1934 All 652
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts24 Feb 1934
Matuk Deo Narain Singh Vs Vinayak Prasad and Others
Allahabad High Court · AIR 1934 All 829 : 150 Ind. Cas. 993
Criminal Procedure Code, 1898 (CrPC) — Section 179
High Courts23 Feb 1934
Mithoo Lal Vs Mt. Chameli and Another
Allahabad High Court · (1934) 02 AHC CK 0005
High Courts22 Feb 1934Dismissed
Babu Lal Vs Sh. Noor Mohd. and Another
Allahabad High Court · (1934) 02 AHC CK 0032
High Courts22 Feb 1934Dismissed
Parmeshar Singh and Others Vs Sitladin Dube and Another
Allahabad High Court · (1934) 02 AHC CK 0018
High Courts22 Feb 1934Dismissed
Shankar Sahai Vs Prabhu Dayal
Allahabad High Court · AIR 1934 All 695(1) : 150 Ind. Cas. 141
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts21 Feb 1934
Mewa Ram and Another Vs Emperor
Allahabad High Court · AIR 1934 All 687(1) : 150 Ind. Cas. 1048
Penal Code, 1860 (IPC) — Section 353, 430
High Courts21 Feb 1934Disposed Of
Narain Das Gopal Das Vs (Firm) Khunni Lal Lachmi Narain
Allahabad High Court · AIR 1934 All 569 : 150 Ind. Cas. 942
Civil Procedure Code, 1908 (CPC) — Section 22, 24
High Courts19 Feb 1934
Gupta and Co. Vs Kripa Ram Brothers
Allahabad High Court · (1934) 02 AHC CK 0007
High Courts19 Feb 1934
Shafi Ullah Vs Emperor
Allahabad High Court · AIR 1934 All 589 : 150 Ind. Cas. 139
Criminal Procedure Code, 1898 (CrPC) — Section 562
High Courts16 Feb 1934Dismissed
Shibban and Others Vs Allah Mehar and Another
Allahabad High Court · (1934) 02 AHC CK 0019